High Courts10 Jul 2008Allowed
Praveen Kumar Vs The Union of India and Others
Patna High Court · (2009) 1 PLJR 260
Advocates Act, 1961 — Section 8(A), 8A
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,125 of 2,661
High Courts10 Jul 2008Dismissed
The State of Bihar and Others Vs Dayanand Jha
Patna High Court · (2009) 1 PLJR 213
High Courts10 Jul 2008
State of Bihar and Others Vs Ram Naresh Singh and Others
Patna High Court · (2009) 1 PLJR 151
High Courts10 Jul 2008Allowed
Bishnudhari Paswan and Others Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 134
High Courts10 Jul 2008Dismissed
Basuki Nath Pathak Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 78
High Courts10 Jul 2008Allowed
Dr. Ram Naresh Singh Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 446
High Courts10 Jul 2008
Management of Central Bank of India Vs The Presiding Officer, Industrial Tribunal
Patna High Court · (2009) 4 PLJR 1012
High Courts10 Jul 2008Dismissed
Surendra Prasad Choudhary Vs The State of Bihar and Others
Patna High Court · (2008) 07 PAT CK 0181
High Courts10 Jul 2008Dismissed
Nageshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 121 FLR 758 : (2009) 1 PLJR 447
High Courts10 Jul 2008Dismissed
Diwan Shamsher Khan @ Diwan Shamser Khan Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 826
High Courts10 Jul 2008Allowed
Praveen Kumar Vs Union of India (UOI) and Others
Patna High Court · AIR 2008 Patna 170
Advocates Act, 1961 — Section 8A
High Courts10 Jul 2008Dismissed
State of Bihar Vs Sanjay Tiwary Sanjay Tiwary Vs The State of Bihar
Patna High Court · (2008) 56 BLJR 2697 : (2008) CriLJ 4410 : (2008) 4 PLJR 345
Criminal Procedure Code, 1973 (CrPC) — Section 293, 293(2), 294, 311, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Jul 2008Dismissed
Abhay Kumar Jain Vs Gudar Mal Jain
Patna High Court · (2009) 2 PLJR 876
Civil Procedure Code, 1908 (CPC) — Section 152, 153
High Courts10 Jul 2008
Sanjay Kumar Pathak Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 883
High Courts10 Jul 2008Dismissed
The State of Bihar and Others Vs Mithilesh Kumar Verma
Patna High Court · (2009) 1 PLJR 206
High Courts10 Jul 2008
Dwivedy Surendra, Advocate Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 507
High Courts09 Jul 2008
Purushottam Lal Das Vs Dr. Capt. S.N. Singh and Others
Patna High Court · (2009) 1 PLJR 153
High Courts09 Jul 2008Allowed
Jagdish Pandey Vs The State of Bihar
Patna High Court · (2008) 4 PLJR 175
Penal Code, 1860 (IPC) — Section 307, 323, 34Probation of Offenders Act, 1958 — Section 3
High Courts09 Jul 2008
The State of Bihar and Others Vs Prem Prakash
Patna High Court · (2008) 4 PLJR 85
High Courts09 Jul 2008Allowed
Ram Pravesh Singh Vs The State of Bihar
Patna High Court · (2008) 4 PLJR 71
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1