High Courts15 Jul 2008Dismissed
Khurshid Alam and Others Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 59
Limitation Act, 1963 — Section 12, 27
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,124 of 2,661
High Courts15 Jul 2008Dismissed
Ramesh Steel Products and Others Vs Union of India and Others
Patna High Court · (2008) 4 PLJR 52
Central Excises and Salt Act, 1944 — Section 35(1)
High Courts15 Jul 2008Dismissed
Deo Krishna Pathak Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 373
High Courts15 Jul 2008
Devjee Mishra Vs Union of India (UOI) and Others
Patna High Court · (2008) 56 BLJR 2653 : (2008) 4 PLJR 438
Air Force Act, 1950 — Section 107, 161, 39Constitution of India, 1950 — Article 14, 21, 22, 311
High Courts15 Jul 2008Dismissed
Manish Kumar Shahi Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 93
Constitution of India, 1950 — Article 14
High Courts15 Jul 2008Dismissed
The State of Bihar and Others Vs Suresh Jha and Others
Patna High Court · (2009) 1 PLJR 229
High Courts15 Jul 2008Dismissed
The State of Bihar and Others Vs Sant Lal Chaudhary and Others
Patna High Court · (2009) 1 PLJR 214
High Courts14 Jul 2008
Shanker Prasad Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2008) 07 PAT CK 0147
High Courts14 Jul 2008Dismissed
Chethru Yadav Vs State of Bihar
Patna High Court · (2008) 07 PAT CK 0118
High Courts14 Jul 2008Dismissed
State Bank of India and Others Vs Sanjeev Kumar Sinha
Patna High Court · (2008) 4 PLJR 253
Constitution of India, 1950 — Article 14, 16
High Courts14 Jul 2008
Madan Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 70
High Courts14 Jul 2008
Glamour Sales Private Limited Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 246
Bihar and Orissa Excise Act, 1915 — Section 42, 89
High Courts11 Jul 2008Allowed
Bishwajeet Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 397
High Courts11 Jul 2008Dismissed
Indradeo Roy @ Inardeo Roy and Another Vs State of Bihar and Another
Patna High Court · (2008) 4 PLJR 508
Criminal Procedure Code, 1973 (CrPC) — Section 161, 259Penal Code, 1860 (IPC) — Section 279, 323, 341, 379, 384
High Courts11 Jul 2008Dismissed
Mukesh Kumar Agrawal Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 257
High Courts11 Jul 2008Dismissed
Sachchidanand Thakur and Others Vs State of Bihar
Patna High Court · (2008) 4 PLJR 352
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 323, 325, 337
High Courts11 Jul 2008
Ramanand Prasad Chaudhary Vs The State of Bihar and Others
Patna High Court · (2008) 07 PAT CK 0066
High Courts11 Jul 2008Allowed
Dr. Ramavtar Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 07 PAT CK 0064
High Courts11 Jul 2008
M/s Jyothy Laboratories Ltd. Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 126
Bihar Value Added Tax Ordinance, 2005 — Section 31
High Courts11 Jul 2008Allowed
Ramchandra Yadav Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 212