COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,122 of 2,661

High Courts22 Jul 2008Allowed

Javed Akhtar and Another Vs State of Bihar

Patna High Court · (2008) 56 BLJR 2387 : (2008) 4 PLJR 461

Criminal Procedure Code, 1973 (CrPC) — Section 161, 172, 172(2)(3), 173(3), 232Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts22 Jul 2008Allowed

Motilal Sharma Vs The State of Bihar and Others

Patna High Court · (2008) 07 PAT CK 0160

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High Courts22 Jul 2008Dismissed

The Bihar State Credit and Investment Corporation Ltd. Vs Shree Vishwanath Chemicals Pvt. Ltd. and Others

Patna High Court · (2008) 4 PLJR 228

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High Courts22 Jul 2008Allowed

Shailendra Kumar Vs Bihar State Pollution Control Board and Others

Patna High Court · (2008) 119 FLR 871 : (2009) 2 LLJ 267 : (2008) 4 PLJR 212

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High Courts22 Jul 2008Dismissed

Ritoo Mahto and Others Vs The State of Bihar and Others

Patna High Court · (2008) 4 PLJR 749

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(1), 11, 15(1), 2(6), 2(b)

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High Courts22 Jul 2008Allowed

Kanti Tiwari Vs The Bihar Advocate Welfare Fund

Patna High Court · (2008) 4 PLJR 48

Bihar Advocates Welfare Fund Act, 1983 — Section 16(7), 16(8)

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High Courts22 Jul 2008Allowed

Mathura Ram Vs Vijay Kumar Dixit

Patna High Court · (2009) 3 PLJR 313

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4C

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High Courts21 Jul 2008Dismissed

Karu Nonia Vs Bihar Subay Shia Moglish and Others

Patna High Court · (2008) 07 PAT CK 0126

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High Courts21 Jul 2008

Narendra Kumar Vs The State of Bihar and Others

Patna High Court · (2008) 07 PAT CK 0124

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High Courts21 Jul 2008Dismissed

Santosh Kumar Vs The State of Bihar and Others

Patna High Court · (2008) 4 PLJR 262

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High Courts18 Jul 2008

Dr. Girindra Nath Jha and Others Vs The Chancellor, L.N.M. University

Patna High Court · (2008) 4 PLJR 325

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High Courts18 Jul 2008Allowed

Shivjag Singh and Others Vs State of Bihar and Another

Patna High Court · (2008) 4 PLJR 28

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 120B, 323, 341, 419, 420

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High Courts18 Jul 2008Dismissed

Shobhit Rai and Others Vs State of Bihar and Another

Patna High Court · (2008) 07 PAT CK 0128

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High Courts18 Jul 2008

Santosh Kumar Vs The Union of India and Others

Patna High Court · (2008) 4 PLJR 208

Central Reserve Police Force Act, 1949 — Section 11General Clauses Act, 1897 — Section 27

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High Courts18 Jul 2008Allowed

Bacha Singh Vs State of Bihar and Another

Patna High Court · (2008) 3 PLJR 550

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482

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High Courts18 Jul 2008

Ramesh Mandal Vs State of Bihar and Another

Patna High Court · (2010) 2 PLJR 338

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 307, 323, 34, 342, 498A

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High Courts18 Jul 2008

Santosh Kumar Vs The Union of India (UOI) and Others

Patna High Court · (2008) 4 PLJR 208

General Clauses Act, 1897 — Section 27

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High Courts17 Jul 2008Allowed

The State of Bihar and Others Vs Akhilesh Kumar

Patna High Court · (2009) 1 PLJR 451

Constitution of India, 1950 — Article 12

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High Courts17 Jul 2008Allowed

Sawan Kumar Karn Vs The State of Bihar and Others

Patna High Court · (2008) 4 PLJR 410

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High Courts17 Jul 2008Dismissed

Dhanwanti Devi Vs The State Election Commission (Panchayat) and Others

Patna High Court · AIR 2008 Patna 149 : (2009) 2 PLJR 52

Bihar Panchayat Raj Act, 2006 — Section 136(1)(a), 136(2)

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