High Courts29 Jul 2008Dismissed
The Bihar State Election Commission and Others Vs Meera Devi and Others
Patna High Court · (2008) 4 PLJR 114
Constitution of India, 1950 — Article 226, 243O
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,120 of 2,661
High Courts29 Jul 2008Dismissed
Sanjay Kumar Srivastava @ Rajesh Kumar and Others Vs State of Bihar
Patna High Court · (2008) 4 PLJR 483
Penal Code, 1860 (IPC) — Section 34, 419, 420, 489A, 489D
High Courts29 Jul 2008
Manorama Kumari and Others Vs Anjani Kumar Verma and Others
Patna High Court · (2008) 3 PLJR 715
High Courts29 Jul 2008Allowed
Sharmila Jaisawal Vs State of Bihar and Another
Patna High Court · (2008) 07 PAT CK 0049
High Courts29 Jul 2008Allowed
Most. Anita Devi and Others Vs Sachida Nand Singh and Others
Patna High Court · (2008) 4 PLJR 103
Motor Vehicles Act, 1988 — Section 140, 166
High Courts29 Jul 2008Dismissed
Bakaridan Nissa and Others Vs Kaniz Fatima and Others
Patna High Court · (2008) 4 PLJR 320
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 12
High Courts29 Jul 2008Dismissed
Realtors Private Limited Vs The Bihar State Financial Corporation and Others
Patna High Court · (2008) 07 PAT CK 0012
High Courts28 Jul 2008
Sarojini Sinha and Others Vs State of Bihar and Others etc. etc.
Patna High Court · (2008) 3 PLJR 482
High Courts28 Jul 2008
Manoj Kumar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2008) 07 PAT CK 0208
Land Acquisition Act, 1894 — Section 17(4), 5A, 6
High Courts28 Jul 2008Dismissed
Bihar State Elect. Board and Others Vs Chandrama Tiwary
Patna High Court · (2009) 1 PLJR 405
Constitution of India, 1950 — Article 309
High Courts28 Jul 2008
M/s Santosh Printing Press Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 707
Constitution of India, 1950 — Article 14
High Courts28 Jul 2008Allowed
Jay Mangal Singh Vs Bihar State Co-operative Bank Ltd.
Patna High Court · AIR 2008 Patna 192
High Courts28 Jul 2008Dismissed
Sant Prakash Srivastava and Others Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 2783
High Courts28 Jul 2008Allowed
Suresh Prasad and Others Vs State of Bihar and Another
Patna High Court · (2009) 1 PLJR 860
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 173Drugs and Cosmetics Act, 1940 — Section 22, 32
High Courts28 Jul 2008Allowed
The State of Bihar and Others Vs Md. Zainuddin and Another
Patna High Court · (2008) 4 PLJR 122
High Courts28 Jul 2008Allowed
The State of Bihar and Others Vs Aftab Ahmad
Patna High Court · (2008) 56 BLJR 2705 : (2009) 120 FLR 373 : (2008) 4 PLJR 236
High Courts28 Jul 2008
Sri Laxmi Prasad Vs The Commissioner of Income Tax
Patna High Court · (2008) 4 PLJR 754
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts28 Jul 2008
Gopal Mishra and Jagnarayan Mishra Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 465
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 12, 18, 4, 6
High Courts28 Jul 2008
Sabnam @ Sabnam Kumari @ Usha Vs State of Bihar and Others
Patna High Court · (2008) 4 PLJR 128
Penal Code, 1860 (IPC) — Section 366A
High Courts28 Jul 2008Dismissed
Smt. Shashi Singh and Another Vs Mata Bhagwati and Others
Patna High Court · (2009) 1 PLJR 668
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d), 115Succession Act, 1925 — Section 213