High Courts31 Jul 2008
Indrajit Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 30
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,119 of 2,661
High Courts31 Jul 2008Dismissed
Meena Devi and Another Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 261
High Courts31 Jul 2008
Uday Narayan Yadav @ Uday Prasad Yadav Vs State of Bihar and Others
Patna High Court · (2008) 4 PLJR 152
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 14, 15, 7, 9Motor Vehicles Act, 1988 — Section 177, 182, 192, 196, 26
High Courts31 Jul 2008Allowed
Deonandan Biraji Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 706
High Courts31 Jul 2008
Dr. Pramod Narayan Singh Vs The Veer Kuar Singh University and Others Ram Pravesh Sharma Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 937
High Courts31 Jul 2008Dismissed
Radha Mohan Sharma and Others Vs State of Bihar and Another
Patna High Court · (2008) 4 PLJR 409
Criminal Procedure Code, 1973 (CrPC) — Section 216, 217, 259Penal Code, 1860 (IPC) — Section 323, 327, 34, 341, 354
High Courts31 Jul 2008Allowed
Sheo Shankar Roy Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 51
High Courts31 Jul 2008Allowed
Dr. Shah Azad Siddiqui Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 194
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16Bihar Service Code, 1952 — Rule 74(b)(i)
High Courts31 Jul 2008Dismissed
The State of Bihar and Another Vs Yugeshwar Tiwary and Others
Patna High Court · (2009) 1 PLJR 4
High Courts31 Jul 2008Dismissed
Vinay Kumar Singh, Vinay Kumar and Balaji Arindam Vs The State of Bihar and Others
Patna High Court · (2008) 07 PAT CK 0041
High Courts31 Jul 2008Dismissed
Dr. Upendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 122
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts30 Jul 2008Dismissed
Urmila Devi Vs State of Bihar and Others
Patna High Court · (2009) 4 PLJR 177
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 82, 82(1), 83, 84Penal Code, 1860 (IPC) — Section 302
High Courts30 Jul 2008
Lawlys Enterprises P. Ltd. Vs Commissioner of Income Tax
Patna High Court · (2009) 314 ITR 297 : (2008) 4 PLJR 597
Income Tax Act, 1961 — Section 36(1)(vii)
High Courts30 Jul 2008Allowed
Broadway Foods Ltd. thru. M.D. and Others Vs State of Bihar and Another
Patna High Court · (2008) 07 PAT CK 0111
Penal Code, 1860 (IPC) — Section 406
High Courts30 Jul 2008Allowed
Harinagar Sugar Mills Ltd. and Another Vs The Union of India (UOI) and Others
Patna High Court · (2008) 07 PAT CK 0095
High Courts30 Jul 2008Dismissed
Regional Provident Fund Commissioner Vs Rohtas Industries Ltd.
Patna High Court · (2009) 120 FLR 466 : (2009) 3 LLJ 65 : (2008) 4 PLJR 608
Companies Act, 1956 — Section 483
High Courts30 Jul 2008
Shruti Singh Advocate Vs Press Council of India and Others
Patna High Court · (2008) 3 PLJR 683 : (2009) 5 RCR(Civil) 395 : (2009) 5 RCR(Criminal) 65
Protection of Women From Domestic Violence Act, 2005 — Section 10, 11, 20, 8, 9
High Courts29 Jul 2008
Motipur Prakhand Prathamik Matsyajivi Sahyog Samiti Ltd., Harauna and Another Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 105
High Courts29 Jul 2008Dismissed
Binod Kumar Singh Vs The Union of India and Others
Patna High Court · (2012) 3 PLJR 307
High Courts29 Jul 2008Allowed
M/s National Insurance Company Vs Rajiv Kumar and Another
Patna High Court · (2008) 4 PLJR 130
Motor Vehicles Act, 1988 — Section 140, 149(2)(a)(i)(a), 149(2)(b), 163A