High Courts05 Aug 2008
Shailesh Bhushan @ Shailesh Vs State of Bihar and Another
Patna High Court · (2008) 4 PLJR 394
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Penal Code, 1860 (IPC) — Section 406, 409
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,118 of 2,661
High Courts05 Aug 2008Dismissed
Smt. Vidya Devi Vs Smt. Premlata Singh and Another
Patna High Court · (2008) 4 PLJR 569
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Aug 2008Dismissed
Awadhesh Kumar Vs The State Bank of India and Others
Patna High Court · (2009) 1 PLJR 209
High Courts05 Aug 2008Allowed
Najeeb Ahamad Khan and Others Vs The L.N. Mithila University and Others S.M. Zaheer Alam Teacher Training College Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0121
High Courts05 Aug 2008Dismissed
Deo Kumar Sah Vs Anjali Kumari Sah
Patna High Court · AIR 2009 Patna 4
Hindu Marriage Act, 1955 — Section 13, 28
High Courts05 Aug 2008
Sri Chandra Deo Yadav, Sri Nathun Yadav, Sri Sukhari Yadav and Sri Deo Narain Yadav @ Sri Deep Narain Yadav Vs The State of Bihar
Patna High Court · (2008) 56 BLJR 2996 : (2008) 4 PLJR 809
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Aug 2008Allowed
Mukti Nath Singh Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 2777 : (2009) 1 PLJR 21
Constitution of India, 1950 — Article 14, 16, 309
High Courts05 Aug 2008
In the matter of Letter of Mahindra Narayan Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0064
High Courts05 Aug 2008Allowed
Ramesh Kumar Dua and Others Vs State of Bihar and Others
Patna High Court · (2008) 4 PLJR 154
Penal Code, 1860 (IPC) — Section 406, 420
High Courts05 Aug 2008Dismissed
Araj Narayan Singh, Satendra Kumar Singh and Rajmani Devi Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0029
High Courts05 Aug 2008
Lakhan Ram Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 599
High Courts05 Aug 2008Allowed
Guneshwar Prasad Sinha @ Gunes Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 697
High Courts04 Aug 2008Dismissed
Dinesh Sharma Vs The Bihar State Elec. Board and Others
Patna High Court · (2009) 1 PLJR 155
High Courts04 Aug 2008Allowed
Sone Vanaspati Ltd. Vs Bihar State Electricity Board
Patna High Court · (2008) 56 BLJR 2768 : (2008) 4 PLJR 774
Electricity (Supply) Act, 1948 — Section 49, 49(3)Evidence Act, 1872 — Section 91
High Courts04 Aug 2008Allowed
Tarun Kumar Ghosh Roy and Others Vs State of Bihar
Patna High Court · (2008) 4 PLJR 324
Penal Code, 1860 (IPC) — Section 498A
High Courts04 Aug 2008
Santosh Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 125
High Courts04 Aug 2008Dismissed
Raj Kishore Prasad and Another Vs Tripurari Sharan Sharma and Others
Patna High Court · (2008) 08 PAT CK 0039
High Courts31 Jul 2008
State of Bihar and others Vs Shiv Nath Ram
Patna High Court · (2009) 120 FLR 198 : (2008) 4 PLJR 123
High Courts31 Jul 2008Dismissed
Rajbanshi Singh Vs State of Bihar
Patna High Court · (2008) 4 PLJR 421
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 304B, 34