High Courts07 Aug 2008Allowed
Shailesh Kumar Roy Vs State of Bihar and others
Patna High Court · (2009) 121 FLR 124
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,117 of 2,661
High Courts07 Aug 2008
Sunny Prakash Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 451
High Courts07 Aug 2008Dismissed
The State of Bihar and Others Vs Vishwanath Kumar
Patna High Court · (2009) 2 PLJR 1
High Courts07 Aug 2008
Shashi Ranjan Vs State of Bihar and Others
Patna High Court · AIR 2008 Patna 175
Motor Vehicles Act, 1988 — Section 2, 48, 49
High Courts07 Aug 2008Dismissed
Ram Nandan Prasad Srivastava Vs State of Bihar
Patna High Court · (2008) 4 PLJR 411
Criminal Procedure Code, 1973 (CrPC) — Section 239
High Courts07 Aug 2008Dismissed
Smt. Vijay Lakshmi Devi and Others Vs Ram Naresh Singh and Others
Patna High Court · (2009) 1 PLJR 638
High Courts07 Aug 2008Allowed
Shailesh Kumar Roy Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 37
High Courts07 Aug 2008Dismissed
Harihar Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 678
High Courts06 Aug 2008
Shyam Kishore Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 278
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts06 Aug 2008
Ram Avtar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 133
High Courts06 Aug 2008Allowed
Ranjan Kumar Chauhan Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 244
High Courts06 Aug 2008Dismissed
Kamal Kishore Agrawal and Others Vs State of Bihar and Another
Patna High Court · (2009) PLJR 408 Supp : (2008) 2 PLJR 408
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202Penal Code, 1860 (IPC) — Section 147, 149, 323, 34, 341
High Courts06 Aug 2008Dismissed
Rakesh Singh and Another Vs State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0129
High Courts06 Aug 2008Dismissed
Jang Bahadur Singh Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 2781 : (2008) 4 PLJR 307
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 9(7)
High Courts06 Aug 2008Allowed
Archana Devi and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 206 : (2008) 4 PLJR 377
Constitution of India, 1950 — Article 311
High Courts06 Aug 2008Dismissed
Ras Bihari Singh Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 2992 : (2009) 2 PLJR 333
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 9(7)
High Courts06 Aug 2008Dismissed
Raghu Yadav and Others Vs State of Bihar and Another
Patna High Court · (2008) 4 PLJR 374
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 147, 148, 380, 436, 504
High Courts06 Aug 2008Allowed
Radha Flour Mills Pvt. Ltd. and Another Vs Bihar State Financial Corpn. and Others
Patna High Court · AIR 2009 Patna 12 : (2009) 1 PLJR 671
High Courts06 Aug 2008Allowed
Baidyanath Singh and Another Vs State of Bihar and Another
Patna High Court · (2009) 4 PLJR 4
Penal Code, 1860 (IPC) — Section 406, 420
High Courts06 Aug 2008Allowed
Suresh Prasad Singh and Another Vs State of Bihar
Patna High Court · (2008) 4 PLJR 327
Arms Act, 1959 — Section 25(1)(a)b, 26(ii), 35