High Courts14 Aug 2008Allowed
Mangeshwar Mandal Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 602
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,115 of 2,661
High Courts14 Aug 2008Dismissed
Raptakos Brett and Company Ltd. and Others Vs State of Bihar and Another
Patna High Court · (2008) 3 LLJ 649 : (2009) 2 PLJR 50
Criminal Procedure Code, 1973 (CrPC) — Section 256Minimum Wages Act, 1948 — Section 12(1), 22A
High Courts14 Aug 2008Dismissed
Smt. Savitri Devi and Dina Nath Pathak Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0135
High Courts14 Aug 2008Allowed
Arun Kumar Singh Vs Vinod Kumar Singh and Others
Patna High Court · (2009) 2 PLJR 881
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)
High Courts14 Aug 2008
Md. Kalim and Others Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 111
Criminal Procedure Code, 1973 (CrPC) — Section 177Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 380, 452, 498A
High Courts13 Aug 2008Allowed
Ghan Shyam Kumar Vs State of Bihar and Another
Patna High Court · (2009) 1 PLJR 40
Criminal Procedure Code, 1973 (CrPC) — Section 203, 340Penal Code, 1860 (IPC) — Section 192, 193
High Courts13 Aug 2008Allowed
Nitay Chandra Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 594
High Courts13 Aug 2008Allowed
Abu Noman Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 127
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7
High Courts13 Aug 2008Allowed
M/s Rajendra Timber Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 652
Bihar Saw Mills (Regulation) Act, 1990 — Section 7(5)(b)
High Courts13 Aug 2008Allowed
Nitay Chandra Kumar Vs State of Bihar and others
Patna High Court · (2009) 121 FLR 77
High Courts12 Aug 2008Dismissed
State of Bihar etc. Vs Ganesh Sah etc.
Patna High Court · (2009) CriLJ 296 : (2008) 4 PLJR 649
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts12 Aug 2008
M/s Jhunjhunwala Vanaspati Ltd. Vs M/s Pyrites Phosphate and Chemicals Ltd. and Others
Patna High Court · (2009) 4 PLJR 729
High Courts12 Aug 2008Allowed
Shakti Cold Storage and Another Vs Bihar State Electricity Board
Patna High Court · (2008) 08 PAT CK 0074
High Courts12 Aug 2008
Nahida Parveen Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 147
Criminal Procedure Code, 1973 (CrPC) — Section 164, 98Penal Code, 1860 (IPC) — Section 34, 366A
High Courts12 Aug 2008Allowed
Lalan Singh Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 373
High Courts11 Aug 2008Dismissed
The State of Bihar and Others Vs Mamta Haran Ram
Patna High Court · (2009) 1 PLJR 245
High Courts11 Aug 2008Dismissed
Ramdeo Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 693
PRDA (Disposal of Land) Rules 1978 — Rule 17
High Courts11 Aug 2008Dismissed
Kedar Singh Vs B.S. Co-opt. Land Devp. Bank and Others
Patna High Court · (2009) 1 PLJR 102
High Courts11 Aug 2008Dismissed
Union of India and Others Vs Kumar Singh
Patna High Court · (2008) 4 PLJR 50
High Courts11 Aug 2008
Vinod Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 254