High Courts21 Aug 2008Dismissed
Sanjay Kumar @ Sanju Yadav Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 933
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,113 of 2,661
High Courts21 Aug 2008Allowed
Ranjit Singh Vs State of Bihar and Another
Patna High Court · (2009) 1 PLJR 780
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 147
High Courts21 Aug 2008
Kumari Nina @ Kumari Neena Vs The State of Bihar and Another
Patna High Court · (2008) 4 PLJR 422
Hindu Marriage Act, 1955 — Section 24
High Courts21 Aug 2008Allowed
Kailash Sharma Vs The Patna Municipal Corpn. and Others
Patna High Court · AIR 2009 Patna 10 : (2008) 57 BLJR 97 : (2009) 2 PLJR 378
Constitution of India, 1950 — Article 14Sales of Goods Act, 1930 — Section 13(2), 32, 42, 59
High Courts21 Aug 2008Allowed
Madan Paswan and others Vs State of Bihar and others
Patna High Court · (2008) 08 PAT CK 0087
High Courts21 Aug 2008Allowed
Shambhu Anand Vs The Bhupendra Narayan Mandal University and Another
Patna High Court · (2008) 4 PLJR 453
Constitution of India, 1950 — Article 12
High Courts20 Aug 2008Allowed
Amit Kumar Sinha Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 441
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 354, 376, 448, 504, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i)(x)
High Courts20 Aug 2008Allowed
Gunanand Prasad @ Gunanand Sah Vs State of Bihar and Another
Patna High Court · (2009) 2 PLJR 515
Essential Commodities (Bihar Amendment) Act, 1977 — Section 3, 7
High Courts20 Aug 2008
Ahmad Hussain and Another Vs State of Bihar and Others
Patna High Court · (2009) 1 PLJR 287
Forest Act, 1927 — Section 41, 42
High Courts20 Aug 2008
Dr. Binod Bhushan Seth Vs State of Bihar and Others
Patna High Court · (2008) 4 PLJR 471
High Courts20 Aug 2008Allowed
Rajendra Ram @ Rai and Others Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 406
Criminal Procedure Code, 1973 (CrPC) — Section 177, 202Penal Code, 1860 (IPC) — Section 147, 323, 341, 353, 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i)(x)
High Courts20 Aug 2008Allowed
Madhav Kumar Mishra Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 101
Bengal Ferries Act, 1885 — Section 6, 6(a)
High Courts20 Aug 2008Allowed
Sheo Bachan Lal Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 460
Constitution of India, 1950 — Article 14, 16
High Courts20 Aug 2008Dismissed
Smt. Dhanbarta Kuer Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 688
High Courts20 Aug 2008Allowed
Md. Shamim Khan @ Shamim Vs State of Bihar
Patna High Court · (2009) 1 PLJR 103
Essential Commodities Act, 1955 — Section 7
High Courts20 Aug 2008Dismissed
Smt. Sandhya Singh @ Sandhya Sinha and Another Vs State of Bihar and Another
Patna High Court · (2009) 2 PLJR 961
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts20 Aug 2008Dismissed
Rabindra Nath Mishra @ Rabindra Mishra Vs State of Bihar and Another
Patna High Court · (2008) 4 PLJR 341
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 482Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts19 Aug 2008Dismissed
Sweety Singh Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 342
Bihar Panchayat Raj Act, 2006 — Section 66, 70(4)(ii), 72(1)
High Courts19 Aug 2008
Mahanth Tapesh Goswami Vs Bihar State Hindu Rel. Trust and Others
Patna High Court · (2009) 3 PLJR 351
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 5
High Courts19 Aug 2008Dismissed
State of Bihar Vs Md. Mannan @ Abdul Manna Md. Mannan @ Abdul Mannan Vs State of Bihar
Patna High Court · (2008) 56 BLJR 2966 : (2008) 4 PLJR 560
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 324, 366, 376