High Courts19 Aug 2008
Hira Prasad Pandey Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0079
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,114 of 2,661
High Courts19 Aug 2008Allowed
Ram Dular Prasad @ Ramdular Das and Others Vs State of Bihar and Another
Patna High Court · (2009) 3 PLJR 1057
Criminal Procedure Code, 1973 (CrPC) — Section 227
High Courts19 Aug 2008Dismissed
Mithilesh Kumar Sinha and Others Vs The Union of India and Others
Patna High Court · (2009) 2 PLJR 663
High Courts19 Aug 2008
Laxman Dixit Vs State of Bihar
Patna High Court · (2008) 4 PLJR 79
Penal Code, 1860 (IPC) — Section 120B, 406, 409
High Courts19 Aug 2008Allowed
Chandradeo Singh Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 580
High Courts19 Aug 2008
Radhe Raman Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 121
Bihar Panchayat Raj Act, 2006 — Section 44(3)(v)
High Courts19 Aug 2008
Council for Protection of Public Rights and Welfare Vs The Union of India and Others
Patna High Court · (2008) 4 PLJR 706
High Courts18 Aug 2008Dismissed
Most. Kiran Devi Vs The State of Bihar and Another
Patna High Court · (2008) 4 PLJR 617
High Courts18 Aug 2008Dismissed
Chairman, State Bank of India and Others Vs Vinod Kumar Yadav and Another
Patna High Court · (2008) 4 PLJR 425
High Courts18 Aug 2008Allowed
Ragini Sahu and Others Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0119
High Courts18 Aug 2008Allowed
Babu Lal Pandey Vs The Bihar State Electricity Board
Patna High Court · (2009) 3 PLJR 797
High Courts18 Aug 2008Allowed
Arun Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 449
Constitution of India, 1950 — Article 14
High Courts18 Aug 2008Dismissed
Bihar State Electricity Board and Others Vs Indrajit Pandey and Others
Patna High Court · (2008) 08 PAT CK 0082
High Courts18 Aug 2008
Dwarika Singh and Another Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0075
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(1), 10(3), 15
High Courts18 Aug 2008Allowed
Satya Narayan Yadav and Others Vs State of Bihar and Others
Patna High Court · (2008) 4 PLJR 509
Constitution of India, 1950 — Article 21, 309, 32
High Courts18 Aug 2008Allowed
Nagendra Singh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 28
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16
High Courts18 Aug 2008Dismissed
United India Insurance Co. Ltd. Vs Zarina Khatoon and others
Patna High Court · (2008) 08 PAT CK 0034
High Courts18 Aug 2008Allowed
Jagdish Jha Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 639
High Courts14 Aug 2008Allowed
Hazi Mohamad Salauddin Haider and Another Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 43
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173(2), 190, 190(1)(b)Penal Code, 1860 (IPC) — Section 120B, 323, 336, 34, 341
High Courts14 Aug 2008Dismissed
Shashi Kant Pandey Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 686
Constitution of India, 1950 — Article 311(2)