High Courts26 Aug 2008
Sheikh Manjar Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 672
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,112 of 2,661
High Courts26 Aug 2008Allowed
Brij Mohan Singh Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0051
High Courts26 Aug 2008
Kishwar Nasim @ Kishwar Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 87
Bihar Panchayat Raj Act, 2006 — Section 44(3)(v)
High Courts26 Aug 2008Allowed
Sulochna Devi Vs State of Bihar
Patna High Court · (2009) 2 PLJR 995
Drugs and Cosmetics Act, 1940 — Section 18(a)(1), 23(4), 25(2), 25(4), 27
High Courts26 Aug 2008Allowed
Baijnath Singh Vs State of Bihar and Others
Patna High Court · (2009) 3 PLJR 1012
Criminal Procedure Code, 1973 (CrPC) — Section 177Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts26 Aug 2008Allowed
Nawal Kishore Das and Another Vs State and Others
Patna High Court · (2009) 1 PLJR 680
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 8
High Courts26 Aug 2008Allowed
Ramesh Chandra Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 797
High Courts25 Aug 2008
Nil Kamal @ Soni Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 382
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts25 Aug 2008
The State of Bihar and Others Vs CD. and CM. Union, Chanpatia and Another
Patna High Court · (2008) 08 PAT CK 0117
High Courts25 Aug 2008Dismissed
Ramayan Sah Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 178
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 2(ee)
High Courts25 Aug 2008
Bharat Prasad and Others Vs State of Bihar and Others
Patna High Court · (2008) 4 PLJR 72
High Courts22 Aug 2008Dismissed
Sushma Rani Vs General Manager (Retail), Bharat Petroleum Corporation Limited and Others
Patna High Court · (2008) 4 PLJR 705
High Courts22 Aug 2008Dismissed
Md. Samshad Vs State of Bihar and Others
Patna High Court · (2009) 1 PLJR 379
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Aug 2008Dismissed
Muso Jha and Ragho Jha Vs State of Bihar
Patna High Court · (2008) 08 PAT CK 0122
High Courts22 Aug 2008Dismissed
The State Bank of India and Others Vs Manoj Kumar
Patna High Court · (2009) 1 PLJR 593
High Courts22 Aug 2008Dismissed
Bharat Sanchar Nigam Limited Vs State of Bihar and Others
Patna High Court · (2009) 1 PLJR 677 : (2009) 26 VST 539
Bihar Finance Act, 1981 — Section 42, 43
High Courts22 Aug 2008Allowed
State Election Commission and Others Vs Punam Kumari and Another
Patna High Court · (2008) 08 PAT CK 0073
High Courts22 Aug 2008
Jaiswal Soap Factory Vs State of Bihar and Another
Patna High Court · (2008) 08 PAT CK 0066
High Courts22 Aug 2008Dismissed
Rupesh Kumar Gupta Vs State of Bihar
Patna High Court · (2009) 3 PLJR 492
Penal Code, 1860 (IPC) — Section 120B, 34, 364A
High Courts22 Aug 2008Dismissed
Chandra Bhushan Pd. Srivastava Vs The Union of India and Others
Patna High Court · (2009) 1 PLJR 146