High Courts28 Aug 2008Allowed
Shyam Babu Kumar Vs State of Bihar and others
Patna High Court · (2009) 120 FLR 375 : (2008) 4 PLJR 132
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,111 of 2,661
High Courts28 Aug 2008Allowed
Subas Chandra Ghosh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 432
High Courts28 Aug 2008Dismissed
M/s Bihar State Electronics Vs Commissioner of Income Tax and Another
Patna High Court · (2008) 4 PLJR 428
Companies Act, 1956 — Section 619(2)Income Tax Act, 1961 — Section 271B, 273B, 44AB
High Courts28 Aug 2008Dismissed
Ram Balak Ram Vs The Bharat Wagon Eng. Co. Ltd. and Others
Patna High Court · (2009) 1 PLJR 595
High Courts28 Aug 2008Dismissed
Maheshwar Jha Vs The Bihar State Khadi and Village Industries Board and Others
Patna High Court · (2008) 08 PAT CK 0010
High Courts28 Aug 2008
Bihar State Pharmacy Council Vs Rajiv Kumar Sinha and Others
Patna High Court · (2009) 1 PLJR 696
High Courts27 Aug 2008Allowed
Sonapati Devi and Another Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 390
Penal Code, 1860 (IPC) — Section 201, 302
High Courts27 Aug 2008Allowed
Amrendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 592
High Courts27 Aug 2008Allowed
Sonapati Devi and another Vs State of Bihar and others
Patna High Court · (2009) 121 FLR 839
Penal Code, 1860 (IPC) — Section 201, 302
High Courts27 Aug 2008Dismissed
Vijoy Bahadur Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 547
Constitution of India, 1950 — Article 14
High Courts27 Aug 2008Allowed
Uma Shankar Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0092
High Courts27 Aug 2008Dismissed
Jaleshwar Chaubey and Another Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0081
High Courts27 Aug 2008Dismissed
Jai Prakash Singh Vs The Govt. of India and Others
Patna High Court · (2009) 3 PLJR 550
High Courts27 Aug 2008Dismissed
Asstt. Commissioner of Income Tax Vs Smt. Shyama Sinha Commissioner of Income Tax and Another Vs Dr. Anil Kumar Sinha
Patna High Court · (2008) 4 PLJR 782
Income Tax Act, 1961 — Section 133A
High Courts27 Aug 2008
Krishna Ram Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 597
High Courts27 Aug 2008
Narendra Singh Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 15
Arms Act, 1959 — Section 17, 17(3), 17(3)(a), 18Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 153
High Courts27 Aug 2008Allowed
Sharmila Khatoon Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 105
Civil Procedure Code, 1908 (CPC) — Section 156(3)Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 304
High Courts27 Aug 2008Dismissed
Md. Rahim Farooqui Vs The Union of India and Others
Patna High Court · (2009) 2 PLJR 484
High Courts27 Aug 2008Allowed
Sri Niwas Mishra Vs Bihar School Examination Board and Others
Patna High Court · (2009) 1 PLJR 641
High Courts26 Aug 2008Allowed
Anil Kumar Vs State of Bihar and Another
Patna High Court · (2009) 4 PLJR 765
Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b), 142(b)Penal Code, 1860 (IPC) — Section 420