High Courts03 Sept 2008
Md. Abbas and Others Vs State of Bihar and Others
Patna High Court · (2008) 09 PAT CK 0108
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,109 of 2,661
High Courts03 Sept 2008
State of Bihar and etc. Vs Neeraj Kumar and etc.
Patna High Court · (2008) 09 PAT CK 0084
High Courts03 Sept 2008
Ravindra Kumar @ Ravindra Kumar Singh and Others Vs State of Bihar State of Bihar Vs Neeraj kumar and Others
Patna High Court · (2008) 09 PAT CK 0081
High Courts03 Sept 2008Allowed
Mansoor Alam and Others Vs Nasseeruddin Khan and Others
Patna High Court · (2008) 09 PAT CK 0065
High Courts03 Sept 2008
Bihar Rajya Sahkari Bhoomi Vikas Co-operative Bank Ltd. Vs Commissioner of Income Tax
Patna High Court · (2008) 09 PAT CK 0064
High Courts03 Sept 2008Allowed
M/s J.S. Company Vs Union of India and Others
Patna High Court · (2009) 2 PLJR 706
High Courts03 Sept 2008Allowed
Om Prakash Singh and Another Vs State of Bihar and Another
Patna High Court · (2009) 3 PLJR 636
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 420, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i)(x)
High Courts03 Sept 2008
The State of Bihar Vs Proceeding against Bharat Yadav and Others
Patna High Court · (2009) 1 PLJR 74
Contempt of Courts Act, 1971 — Section 15(2)Penal Code, 1860 (IPC) — Section 302
High Courts02 Sept 2008Allowed
M/s Vishnu Sugar Mills Limited Vs The Union of India and Others
Patna High Court · (2008) 4 PLJR 181
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3(1)(f), 3(3C)
High Courts02 Sept 2008Dismissed
Grubachan Singh Vs The State of Bihar and Others
Patna High Court · (2008) 57 BLJR 73
Motor Vehicles Act, 1988 — Section 86, 87
High Courts02 Sept 2008Allowed
Lakshmi Chemicals Vs The State of Bihar and Others
Patna High Court · (2008) 09 PAT CK 0061
High Courts02 Sept 2008Dismissed
The State of Bihar and Another Vs S. Gheyasuddin
Patna High Court · (2008) 4 PLJR 485
High Courts02 Sept 2008Allowed
Arun Chemicals Industries Vs The Certificate Officer etc.
Patna High Court · (2008) 09 PAT CK 0028
High Courts02 Sept 2008Dismissed
Sarjug Manjhi and Others Vs The State of Bihar
Patna High Court · (2008) 09 PAT CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Sept 2008Dismissed
Controller of Defence Accounts Vs Jagdish Prasad Sinha Bhubneshwar @ Bhuwneshwar Bhum Vs Hari Lal Choudhary and Another
Patna High Court · (2008) 57 BLJR 156
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts01 Sept 2008
Pappu Sah Vs The Bihar State Food and Civil Supplies Corp. Ltd. and Others
Patna High Court · (2009) 1 PLJR 636
High Courts01 Sept 2008Dismissed
Ram Gopal Rai and Others Vs Manager Rai and Others
Patna High Court · (2008) 4 PLJR 746
Criminal Procedure Code, 1973 (CrPC) — Section 146
High Courts01 Sept 2008Dismissed
Saroj Devi Vs Smt. Shanti Mishra
Patna High Court · (2009) 2 PLJR 485
Hindu Adoptions and Maintenance Act, 1956 — Section 16Succession Act, 1925 — Section 283, 283(1)(c)
High Courts01 Sept 2008Allowed
M/s Pappu Chemicals and Minerals and Another Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 500
High Courts29 Aug 2008Dismissed
Md. Zakir Hussain Vs State of Bihar and Another
Patna High Court · (2009) 1 PLJR 386
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3