High Courts09 Sept 2008Allowed
The State of Bihar and Others Vs Santosh Kumar Singh
Patna High Court · (2009) 2 PLJR 472
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,107 of 2,661
High Courts09 Sept 2008
Sandeep Kumar Tekriwal Vs State of Bihar and Another
Patna High Court · (2008) 09 PAT CK 0071
High Courts09 Sept 2008
Anamika Banka Vs Nawal Banka @ Nawal Kishor Banka
Patna High Court · (2008) 09 PAT CK 0069
High Courts09 Sept 2008
Dr. Sudama Singh and Another Vs The Magadh University and Others
Patna High Court · (2008) 4 PLJR 506
Constitution of India, 1950 — Article 226
High Courts09 Sept 2008Dismissed
Sarita Kumari Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 519
Constitution of India, 1950 — Article 100, 189, 368
High Courts09 Sept 2008
Swami Nath Sahu Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 431
Constitution of India, 1950 — Article 226
High Courts08 Sept 2008Allowed
Dr. G.S.K. Velu Vs State of Bihar and Another
Patna High Court · (2009) 2 PLJR 126
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts08 Sept 2008Dismissed
The State of Bihar and Others Vs Shakti Shankar Singh
Patna High Court · (2009) 3 PLJR 483
Constitution of India, 1950 — Article 311
High Courts08 Sept 2008Allowed
Bishwanath Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2008) 4 PLJR 412
High Courts08 Sept 2008Dismissed
Shravan Kumar Jha and Others and Durga Nand Jha Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 819
Bihar Water Resources Department Mufassil Cadre Maintenance Ordinance, 1998 — Section 17, 7
High Courts08 Sept 2008Allowed
Kapil Muni Tiwari and Another Vs State of Bihar and Another
Patna High Court · (2009) 2 PLJR 313
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts08 Sept 2008
The Bihar School Exam. Board Vs M/s Ganpati Distributors and Others
Patna High Court · (2009) 2 PLJR 233
High Courts05 Sept 2008Allowed
Sri Bhagwan Ram Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 328
High Courts05 Sept 2008Dismissed
Lal Bahadur Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 383
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts05 Sept 2008
Sidhnath Prasad Vs Sanjay Kumar and Others
Patna High Court · (2009) 1 PLJR 812
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Sept 2008Allowed
Rajendra Mochi and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 54
Penal Code, 1860 (IPC) — Section 120B, 191, 192, 193, 197
High Courts05 Sept 2008
Aakankcha Security Service and Co. P. Ltd. Vs Union of India (UOI) and Another
Patna High Court · (2009) 148 CompCas 430 : (2009) 1 PLJR 344
Companies Act, 1956 — Section 560(1), 560(2), 560(3)
High Courts05 Sept 2008Dismissed
Union of India (UOI) and Others Vs Sunirman Private Ltd.
Patna High Court · (2008) 09 PAT CK 0086
Arbitration and Conciliation Act, 1996 — Section 11, 2, 34
High Courts05 Sept 2008Allowed
Shyam Kishore Prasad and Another Vs Bank of Baroda and Others
Patna High Court · AIR 2009 Patna 1 : (2009) 1 PLJR 619
Constitution of India, 1950 — Article 14Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts05 Sept 2008
Mahendra Singh Vs State of Bihar
Patna High Court · (2009) PLJR 957 Supp : (2008) 2 PLJR 957
Criminal Procedure Code, 1973 (CrPC) — Section 299, 82, 83Penal Code, 1860 (IPC) — Section 379