High Courts05 Sept 2008
Rajendra Mander and Another Vs Shaiiendra Ram and Others
Patna High Court · (2009) 1 PLJR 804
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,108 of 2,661
High Courts05 Sept 2008Dismissed
Shamima Khatoon and Others Vs Anjani Kumar Singh and Others
Patna High Court · (2009) 1 PLJR 805
High Courts05 Sept 2008Allowed
Ravindra Deo Shahi Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 535
High Courts04 Sept 2008
Laldhari Singh @ Yadav Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 779
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 2(f)
High Courts04 Sept 2008Dismissed
The Union of India and Others Vs Ramdeo Singh
Patna High Court · (2009) 1 PLJR 796
High Courts04 Sept 2008Allowed
Nagina Singh Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 434
High Courts04 Sept 2008Allowed
J.M.D. Alloys Limited Vs The Bihar State Electricity Board
Patna High Court · (2009) 1 PLJR 362
Contract Act, 1872 — Section 23
High Courts04 Sept 2008
Oriental Insurance Company thru. Rakesh Kumar Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 255
Criminal Procedure Code, 1973 (CrPC) — Section 362Legal Services Authorities Act, 1987 — Section 19, 19(5), 20, 20(3), 20(i)(a)Penal Code, 1860 (IPC) — Section 364, 379
High Courts04 Sept 2008Dismissed
Bihar State Co-operative Milk Producer''s Federation Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2008) 09 PAT CK 0003
Bihar Co-operative Societies Act, 1935 — Section 66B
High Courts03 Sept 2008Dismissed
State of Bihar Vs Laxmi Narayan Singh @ Laxmi Singh Laxmi Narayan Singh @ Laxmi Singh @ Munna @ Amit Vs State of Bihar
Patna High Court · (2009) 1 PLJR 83
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 120B, 302, 307, 386
High Courts03 Sept 2008
Mundrika Devi Vs Bihar State Electricity Board and Others
Patna High Court · (2009) 2 PLJR 16
High Courts03 Sept 2008
Bank of Baroda Vs Union of India and Others
Patna High Court · (2009) 3 RCR(Criminal) 349
High Courts03 Sept 2008
Shruti Singh, Advocate, P.H.C. Vs National Disaster Management Authority and Others
Patna High Court · (2008) 4 PLJR 423
Disaster Management Act, 2005 — Section 10, 2, 3, 4, 5
High Courts03 Sept 2008
Praduman Rai Vs State of Bihar and Others
Patna High Court · (2009) 1 PLJR 94
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 202(2), 204Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Sept 2008Dismissed
Smt. Sushila Tiwary and Others Vs Allahabad Bank and Others
Patna High Court · (2009) 3 PLJR 264
High Courts03 Sept 2008
Bipin Kumar Vs State of Bihar
Patna High Court · (2009) 3 PLJR 995
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161Penal Code, 1860 (IPC) — Section 323, 341, 379, 447, 504
High Courts03 Sept 2008
Haridwar Mishra Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 490
High Courts03 Sept 2008Allowed
High Court of Judicature and Another Vs Amit Kumar and Another
Patna High Court · (2009) 57 BLJR 375 : (2009) 121 FLR 516 : (2009) 1 PLJR 820
Patna High Court Officers and staff (Conditions of Service and Conduct) Rules, 1997 — Rule 13
High Courts03 Sept 2008
Smt. Manorama Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 09 PAT CK 0138
High Courts03 Sept 2008Dismissed
State of Bihar Vs Ashok Yadav and Another
Patna High Court · (2009) CriLJ 498 : (2009) 1 PLJR 70
Penal Code, 1860 (IPC) — Section 34, 364A, 365