High Courts10 Sept 2008Dismissed
Shailendra Sukhdarshi Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 347
Constitution of India, 1950 — Article 340
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,106 of 2,661
High Courts10 Sept 2008
Ramavtar Prasad Vs State of Bihar
Patna High Court · (2009) PLJR 677 Supp : (2008) 2 PLJR 677
Essential Commodities Act, 1955 — Section 3, 7
High Courts10 Sept 2008
Savitri Devi Vs The State of Bihar and Others
Patna High Court · (2008) 09 PAT CK 0148
High Courts10 Sept 2008Dismissed
Alok Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 123
High Courts10 Sept 2008Allowed
Krishnandan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 409 : (2008) 4 PLJR 418
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 4(2)
High Courts10 Sept 2008
The State of Bihar Vs Sunil Kumar Pandey, MLA
Patna High Court · (2009) 57 BLJR 382
Contempt of Courts (Patna High Court) Rules — Rule 15, 15(2)Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts10 Sept 2008Allowed
Parsuram Singh Vs State of Bihar and Another
Patna High Court · (2008) 09 PAT CK 0083
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173(8), 410Penal Code, 1860 (IPC) — Section 120B, 302, 307, 324, 396
High Courts10 Sept 2008
Kumar Gaurvendra Vs The Chief Manager, Bank of Baroda and Others
Patna High Court · (2008) 4 PLJR 243
High Courts10 Sept 2008Allowed
Ram Chandra Singh Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 281
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 302
High Courts10 Sept 2008
Surendra Hemant Education and Social Welfare Society and Another Vs The Union of India and Others
Patna High Court · (2008) 4 PLJR 481
High Courts10 Sept 2008
The State of Bihar Vs Sunil Kumar Pandey, MLA, Bikram
Patna High Court · (2009) 1 PLJR 127
Contempt of Courts Act, 1971 — Section 2(c)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts10 Sept 2008Dismissed
Navin Kumar Singh Vs State of Bihar
Patna High Court · (2008) 09 PAT CK 0012
High Courts09 Sept 2008
Shatrughan Mandal and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 74
University Grants Commission Act, 1956 — Section 3
High Courts09 Sept 2008Dismissed
Ashok Kumar Gupta Vs Nagar Parishad, Siwan and Others
Patna High Court · (2008) 4 PLJR 738
High Courts09 Sept 2008Dismissed
Swamy Dayanand Arya (B.Ed.) Teac. Vs The State of Bihar and Others
Patna High Court · (2009) PLJR 117 Supp : (2008) 2 PLJR 117
Constitution of India, 1950 — Article 29, 30
High Courts09 Sept 2008Allowed
M/s Dhananjay Construction Private Ltd. Vs The Union of India and Others
Patna High Court · (2009) 2 PLJR 704
Income Tax Act, 1961 — Section 24
High Courts09 Sept 2008
Hanuman Nagar Prakhand Matsyajivi Swablambi Shkari Samiti Ltd., Tisidih and Another Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 798
High Courts09 Sept 2008
Magan Lal Sah Vs The State of Bihar and Others
Patna High Court · AIR 2009 Patna 23
Criminal Procedure Code, 1973 (CrPC) — Section 109, 110Penal Code, 1860 (IPC) — Section 64, 65, 66, 67, 68
High Courts09 Sept 2008Dismissed
Hari Kishore Prasad Sinha Vs Bihar State Housing Board and Others
Patna High Court · (2008) 09 PAT CK 0103
High Courts09 Sept 2008Allowed
Rabi Bhushan Ojha Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 285