COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,104 of 2,661

High Courts16 Sept 2008Dismissed

Bihar State Electricity Board and Others Vs Dinesh Kumar Singh and Others

Patna High Court · (2008) 09 PAT CK 0160

Bihar Shops and Establishments Act, 1953 — Section 26, 4, 4(2)Electricity (Supply) Act, 1948 — Section 10, 12, 12A, 15, 5Mines Act, 1952 — Section 2

High Courts16 Sept 2008Allowed

Nageshwar Rai @ Nageshwar Ram Vs Smt. Sunaina Devi

Patna High Court · (2008) 09 PAT CK 0142

High Courts16 Sept 2008Allowed

Sri Kant Pd. Singh @ Sreekant Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2009) 1 PLJR 630

High Courts16 Sept 2008Allowed

Durga Devi and Others Vs Smt. Suman Devi and Another

Patna High Court · (2009) 1 PLJR 38

High Courts16 Sept 2008Allowed

Munna Kumar Rajak Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 478

Bihar Agricultural Produce Market (Repeal) Act, 2006 — Section 4, 6, 6(i)Industrial Disputes Act, 1947 — Section 2(cc), 25(FFF), 25F

High Courts16 Sept 2008

Sandip Kumar @ Babaloo Yadav Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 953

High Courts16 Sept 2008Dismissed

Union of India (UOI) Vs Union of India (UOI)

Patna High Court · (2009) 57 BLJR 377 : (2009) 1 PLJR 194

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 60, 61, 62, 63

High Courts15 Sept 2008

Shiv Gulam Sah Vs The State of Bihar and Others

Patna High Court · (2009) 1 PLJR 403

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 5, 9, 9(A)

High Courts15 Sept 2008Dismissed

Braj Bhushan Choubey Vs The Punjab National Bank and Others

Patna High Court · (2009) 1 PLJR 398

High Courts15 Sept 2008Allowed

S.M. Naiyer Imam Vs The Chancellor, Lalit Narayan Mithila University

Patna High Court · (2008) 4 PLJR 513

High Courts15 Sept 2008Dismissed

Commissioner of Central Excise Vs Brims Products

Patna High Court · (2011) 271 ELT 184 : (2009) 1 PLJR 550

Central Excises and Salt Act, 1944 — Section 35H(1)

High Courts15 Sept 2008Dismissed

Commissioner of Income Tax and Another Vs Uma Kant Mishra and Smt. Parwati Devi Khetan

Patna High Court · (2009) 316 ITR 229 : (2009) 1 PLJR 188

Income Tax Act, 1961 — Section 268A, 268A(1)

High Courts15 Sept 2008Dismissed

Union of India and others Vs Bindu Devi

Patna High Court · (2009) 120 FLR 823

High Courts15 Sept 2008

The State of Bihar and Another Vs Satyendra Kumar Singh

Patna High Court · (2009) 3 PLJR 1062

High Courts15 Sept 2008Dismissed

Commissioner of Central Excise Vs Tubex India (Pvt.) Limited

Patna High Court · (2009) 57 BLJR 396 : (2011) 271 ELT 181 : (2009) 2 PLJR 865

Central Excise Rules, 1944 — Rule 173Central Excises and Salt Act, 1944 — Section 11(A), 35H(I)

High Courts15 Sept 2008Allowed

Ram Chandra Mahaseth (since dead) Veena Devi @ Veena Mahaseth and Others Vs The State Bank of India and Others

Patna High Court · (2008) 09 PAT CK 0050

High Courts15 Sept 2008

Commissioner, Central Excise, Patna Vs M/s Asian Plywood Industries (P) Ltd.

Patna High Court · (2012) 282 ELT 63 : (2009) 2 PLJR 35

Central Excises and Salt Act, 1944 — Section 11AC, 35H, 35H(4)

High Courts15 Sept 2008Allowed

Md. Shahabuddin Vs The State of Bihar and Others

Patna High Court · (2009) PLJR 156 Supp : (2008) 2 PLJR 156

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 267, 268, 269, 428, 437Penal Code, 1860 (IPC) — Section 120B, 176, 177, 179, 201

High Courts15 Sept 2008Dismissed

Baboo Rai Vs Union of India and Others

Patna High Court · (2009) 1 PLJR 352

High Courts12 Sept 2008

Commissioner, Central Excise, Patna Vs M/s Aryan Engg. and Allied Industries

Patna High Court · (2009) 2 PLJR 115

Central Excises and Salt Act, 1944 — Section 35H