High Courts24 Sept 2008
Tribhuwan Roy Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 114
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,102 of 2,661
High Courts24 Sept 2008Dismissed
The State of Bihar and Others Vs Satendra Narayan Singh
Patna High Court · (2009) 1 PLJR 654
Constitution of India, 1950 — Article 309
High Courts24 Sept 2008Allowed
Kauleshwar Pd. Sharma @ K.P. Sharma Vs The Bihar State Elec. Board and Others
Patna High Court · (2009) 1 PLJR 657
Constitution of India, 1950 — Article 20(2)
High Courts23 Sept 2008Allowed
M/s Deepak Electro Casting (I) Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 623
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 34, 379, 406, 409Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19
High Courts23 Sept 2008Allowed
Anil Kumar Thakur and Another Vs The State of Bihar
Patna High Court · (2009) 2 PLJR 742
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 164, 302, 313Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 114, 120B, 302, 313, 34
High Courts23 Sept 2008Dismissed
Tejashwari Lal Vs Pancham Lal
Patna High Court · AIR 2009 Patna 31 : (2009) 2 PLJR 849
Hindu Marriage Act, 1955 — Section 24
High Courts23 Sept 2008Allowed
M/s Dayal Fuel Industry Vs Bihar State Financial Corpn. and Others
Patna High Court · (2009) 1 PLJR 800
State Financial Corporations Act, 1951 — Section 29
High Courts23 Sept 2008
Nidhi Kumari Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 360
High Courts23 Sept 2008Dismissed
New India Assurance Company Ltd. Vs Hasne Bano and Others
Patna High Court · (2008) 09 PAT CK 0001
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 140Penal Code, 1860 (IPC) — Section 279, 304A
High Courts22 Sept 2008
Nawal Kishore Pathak Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 380
Penal Code, 1860 (IPC) — Section 120B, 307, 323, 324, 34
High Courts22 Sept 2008Dismissed
Bihar State Electricity Board and Another Vs Ram Deo Prasad Singh and Others
Patna High Court · (2008) 09 PAT CK 0119
Bihar Reorganisation Act, 2000 — Section 89, 89(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, 11
High Courts22 Sept 2008Allowed
Chitta Ranjan Nath Vs Indian Oil Corporation Ltd. and Others
Patna High Court · (2008) 09 PAT CK 0075
High Courts22 Sept 2008Dismissed
Kartik Mandal Vs State of Bihar
Patna High Court · AIR 2009 Patna 33 : (2008) 4 PLJR 474
Bihar Tenancy Act, 1885 — Section 20Civil Procedure Code, 1908 (CPC) — Section 80
High Courts22 Sept 2008Allowed
Bashishth Narain Thakur Vs The Bihar School Exam Board and Others
Patna High Court · (2009) 3 PLJR 218
High Courts22 Sept 2008
Jiwan Yadav @ Jiwan Sardar Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 44
High Courts22 Sept 2008Allowed
Vijay Kumar Choudhary @ Vijay Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 168
Constitution of India, 1950 — Article 21
High Courts19 Sept 2008Dismissed
Satya Narain Thakur Vs Shyama Nand Yadav @ Lakshmi Yadav
Patna High Court · (2009) 2 PLJR 363
High Courts19 Sept 2008Allowed
Shyam Babu Rai Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 284
Bihar Government Premises (Rent, Recovery and Eviction) Act, 1956 — Section 2(b), 2(c), 2(d)
High Courts19 Sept 2008Allowed
Secretary, Bihar School Examination Board, Patna Vs Suryakeshwar Prasad and Another
Patna High Court · (2009) 1 PLJR 192
Contempt of Courts Act, 1971 — Section 19, 2(b)
High Courts19 Sept 2008Dismissed
Bijay Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 683
Constitution of India, 1950 — Article 16