High Courts19 Sept 2008Allowed
Dr. Jagat Narayan Nayak and Another Vs Karmnath Singh Thakur and Others
Patna High Court · (2009) 1 PLJR 822
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,103 of 2,661
High Courts19 Sept 2008Allowed
Abhay Kumar Singh Vs Balram Singh Yadav @ Balram Singh
Patna High Court · (2009) 1 PLJR 806
Representation of the People Act, 1950 — Section 2(b)(c)Representation of the People Act, 1951 — Section 100(1)(c), 117, 33(4), 33(5), 36(5)
High Courts19 Sept 2008Dismissed
Santosh Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 633
High Courts19 Sept 2008Allowed
Krishna Ballabh Vs The Union of India and Others
Patna High Court · (2008) 4 PLJR 479
High Courts18 Sept 2008Dismissed
Sunil Kumar Gami Vs Jogendra Mahto
Patna High Court · (2012) 2 PLJR 659
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 23, 5, 6
High Courts18 Sept 2008Allowed
Niranjan Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 258
High Courts18 Sept 2008Allowed
Siya Ram Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2009) 2 PLJR 956
High Courts18 Sept 2008Allowed
Binod Thakur Vs The State of Bihar and Another
Patna High Court · (2008) 4 PLJR 545
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 25, 26, 28Land Acquisition Act, 1894 — Section 19, 54
High Courts18 Sept 2008Allowed
Sampat Kumar Singh Vs Ram Janam Ram
Patna High Court · (2009) 1 PLJR 666
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 9 Rule 13, 151
High Courts18 Sept 2008
Commissioner of Customs, Patna Vs Dwarika Prasad Agarwal
Patna High Court · (2012) 275 ELT 183 : (2009) 2 PLJR 858
Customs Act, 1962 — Section 130A
High Courts17 Sept 2008Allowed
Mithilesh Kumar Sinha Vs State of Bihar and Another
Patna High Court · (2009) 2 PLJR 18
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 380, 405
High Courts17 Sept 2008Dismissed
Krishna Nand Singh and Others Vs The State of Bihar
Patna High Court · (2009) PLJR 409 Supp : (2008) 1 PLJR 409
Penal Code, 1860 (IPC) — Section 307, 395
High Courts17 Sept 2008
Sri Ravindra Singh Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 343
High Courts17 Sept 2008Dismissed
Smt. Madhuri Devi Vs The State of Bihar and Others
Patna High Court · (2008) 09 PAT CK 0147
High Courts17 Sept 2008Dismissed
Chandrika Narayan Singh and Others Vs The Food Corporation of India and Others
Patna High Court · (2009) 3 PLJR 104
Constitution of India, 1950 — Article 14, 16
High Courts17 Sept 2008Allowed
Rekha Devi @ Rekha Kumari Vs State of Bihar and Another
Patna High Court · (2009) 3 PLJR 469
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 420
High Courts17 Sept 2008Dismissed
Parash Nath Gupta and Another Vs State of Bihar and Others
Patna High Court · (2009) 2 PLJR 315
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 323, 406, 420, 504
High Courts17 Sept 2008Allowed
Bhola Ram Vs Bihar State Electricity Board and Others
Patna High Court · (2009) 2 PLJR 948
High Courts17 Sept 2008
Anil Kumar Vs Chandra Bhushan Singh and Others
Patna High Court · (2009) 2 PLJR 563
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Sept 2008Dismissed
Bundi Choudhary and Others Vs The State of Bihar
Patna High Court · (2009) 3 PLJR 1038
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 34