High Courts30 Sept 2008Allowed
United India Insurance Company Vs Raj Ballabh Rai and Others
Patna High Court · (2008) 09 PAT CK 0120
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,101 of 2,661
High Courts30 Sept 2008Dismissed
The State of Bihar and Others Vs Narendra Thakur and Others
Patna High Court · (2009) 3 PLJR 488
High Courts30 Sept 2008Dismissed
Branch Manager, National Insurance Co. Ltd. Vs Meena Devi and Others
Patna High Court · (2008) 09 PAT CK 0088
High Courts30 Sept 2008Dismissed
Bipin Bihari Sinha Vs Harish Jayswal Choudhary
Patna High Court · (2008) 09 PAT CK 0074
High Courts30 Sept 2008Dismissed
Raj Kumar Singh and Others Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 10
Criminal Procedure Code, 1973 (CrPC) — Section 244, 24bPenal Code, 1860 (IPC) — Section 498A
High Courts30 Sept 2008Dismissed
Rupa Kumari Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 526
Constitution of India, 1950 — Article 14
High Courts30 Sept 2008Allowed
Hindustan Steel Works Construction Vs State of Bihar and Others
Patna High Court · (2009) 2 PLJR 909
Constitution of India, 1950 — Article 12, 14, 226, 300A
High Courts29 Sept 2008Dismissed
Manoj Bind @ Manoj Kumar Bind Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 35
Constitution of India, 1950 — Article 14, 243FRepresentation of the People Act, 1951 — Section 8(4)
High Courts26 Sept 2008Dismissed
Dharmendra Kumar @ Dharmendra Kumar Vedi and Others Vs State of Bihar and Another
Patna High Court · (2009) 2 PLJR 950
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 245
High Courts26 Sept 2008Dismissed
Divisional Manager, Oriental Insurance Company Ltd. Vs Sabita Devi and Another
Patna High Court · (2008) 09 PAT CK 0141
High Courts26 Sept 2008Dismissed
Zakir Hussain and Others Vs State of Bihar
Patna High Court · (2009) 4 PLJR 238
Criminal Procedure Code, 1973 (CrPC) — Section 228Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 302, 307, 34, 379
High Courts26 Sept 2008Dismissed
Ram Lakhan Sahani Vs Lakshmi Sahani and Others
Patna High Court · (2008) 09 PAT CK 0099
High Courts26 Sept 2008Dismissed
Janardan Maharaj Vs State of Bihar and Another
Patna High Court · (2009) 2 PLJR 419
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 304B, 323, 34, 341
High Courts26 Sept 2008Allowed
Sadhu Sharan Singh Vs The State of Bihar and Others Awadhesh Dwivedi Vs The Accountant General of Bihar and Others Mithilesh Sinha Vs The Union of India and Others
Patna High Court · (2008) 4 PLJR 533
High Courts26 Sept 2008Dismissed
Prahlad Sharma and Others Vs State of Bihar and Another
Patna High Court · (2009) 2 PLJR 727
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts26 Sept 2008
Syed Anis Haider Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 535
Constitution of India, 1950 — Article 21
High Courts25 Sept 2008
Banshi Singh Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 289
Forest Act, 1927 — Section 2(4)(b)(iv), 52
High Courts25 Sept 2008Dismissed
Ganga Sagar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 496
High Courts25 Sept 2008Dismissed
Brijesh Kumar Rastogi Vs Smt. Kanti Rastogi
Patna High Court · (2009) 2 PLJR 831
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 106Hindu Marriage Act, 1955 — Section 24
High Courts24 Sept 2008Allowed
M/s Maa Durga Enterprises Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 1000
Constitution of India, 1950 — Article 226, 32Transfer of Property Act, 1882 — Section 108(h), 108(j)