High Courts24 Oct 2008Dismissed
Chaturbhuj Narain Missir @ Mishra and Others Vs Rampati Devi and Another
Patna High Court · (2009) 1 PLJR 536
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,099 of 2,661
High Courts23 Oct 2008Dismissed
Dhuri Gope Vs Arjun Kumar and Others
Patna High Court · (2009) 1 PLJR 606
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts23 Oct 2008Allowed
T.K. Sinha Vs The Registrar of Companies, Bihar and Jharkhand, Maurya Lok Complex, 4th Floor, Block-A, Dak Bunglow Road, Patna-800001 and Another
Patna High Court · (2009) 2 PLJR 308
Companies Act, 1956 — Section 56(3)
High Courts22 Oct 2008Allowed
Deepak Jain Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 275
Criminal Procedure Code, 1973 (CrPC) — Section 202, 205, 82, 83Penal Code, 1860 (IPC) — Section 120B, 403, 418
High Courts22 Oct 2008Dismissed
Tapeshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 554
High Courts22 Oct 2008Dismissed
Jwala Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 547
Departmental Examination Act — Section 22
High Courts22 Oct 2008
Bimla Singh and Nawal Kishore Singh Vs Commissioner of Income Tax
Patna High Court · (2008) 10 PAT CK 0022
High Courts22 Oct 2008Allowed
Rama Shankar Singh Raman Vs Union Bank of India and Others
Patna High Court · (2009) 3 PLJR 238
Penal Code, 1860 (IPC) — Section 392
High Courts22 Oct 2008Dismissed
Bihar Public Service Commission Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 611
Right to Information Act, 2005 — Section 19, 2(h), 22, 3, 4
High Courts22 Oct 2008Dismissed
Heman Rai Vs The State Election Commission (Panchayat) and Others
Patna High Court · (2008) 10 PAT CK 0011
Constitution of India, 1950 — Article 226
High Courts22 Oct 2008Dismissed
Mahendra Rai and Others Vs Hemant Kumar Chaudhary
Patna High Court · (2009) 3 PLJR 312
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 14Civil Procedure Code, 1908 (CPC) — Section 24
High Courts22 Oct 2008Allowed
Sudist Jha and Others Vs The State of Bihar
Patna High Court · (2009) 2 PLJR 36
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Limitation Act, 1963 — Section 5
High Courts22 Oct 2008Dismissed
The General Manager, East Central Railway, Hajipur and Others Vs The Central Administrative Tribunal, Patna Bench and Another
Patna High Court · (2008) 10 PAT CK 0001
Companies Act, 1956 — Section 3Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(g), 7
High Courts21 Oct 2008Allowed
Reena Devi and Another Vs Jay Narayan Singh
Patna High Court · (2009) 2 PLJR 779
High Courts21 Oct 2008Dismissed
Syed Shahnawaz Vs Bibi Nasrin Bano
Patna High Court · (2009) 2 PLJR 296
Constitution of India, 1950 — Article 277, 278, 279, 280, 281
High Courts21 Oct 2008Dismissed
Commissioner, Customs Department, Govt, of India, 5th Floor, C.R. Building, Birchand Patel Path, P.S. Kotwali, district-Patna Vs Smt. Sheela Dubey
Patna High Court · (2009) 1 PLJR 186
Customs Act, 1962 — Section 115, 115(2), 130A
High Courts20 Oct 2008Dismissed
Lali Rai and Others Vs State of Bihar and Another
Patna High Court · (2009) 1 PLJR 341
High Courts20 Oct 2008Dismissed
Mukhtar Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 47
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3, 3(2)
High Courts20 Oct 2008Dismissed
Birendra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2008) 10 PAT CK 0014
Constitution of India, 1950 — Article 14, 16
High Courts17 Oct 2008
Rajiv Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 81
Constitution of India, 1950 — Article 19(1)(g)