High Courts12 Nov 2008Dismissed
Pramod Sah Vs The State of Bihar
Patna High Court · (2009) 2 PLJR 185
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,097 of 2,661
High Courts12 Nov 2008
Shankar Kumar and Another Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 154
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 245Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 120B, 379, 494, 498A
High Courts12 Nov 2008Allowed
Braj Mohan Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 985
High Courts11 Nov 2008
Ranjan Kumar Yadav Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 394
High Courts11 Nov 2008Dismissed
Bharat Chouhan and Others Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 393
Bihar Tenancy Act, 1885 — Section 48D
High Courts11 Nov 2008Allowed
Pandit Govind Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 118
High Courts11 Nov 2008Allowed
The Union of India and Others Vs Radhika Devi and Another
Patna High Court · (2009) 3 PLJR 812
Constitution of India, 1950 — Article 14
High Courts11 Nov 2008
Inder Singh @ Inder Prasad Singh and Others Vs Ram Briksha Rai and Others
Patna High Court · (2009) 2 PLJR 661
High Courts11 Nov 2008
Kumari Ragini @ Ragini Kumari and Another Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 390
High Courts11 Nov 2008
Kanchan Kumar @ Kanchan Kumar Singh Vs State of Bihar and Others
Patna High Court · (2009) 2 PLJR 1039
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts11 Nov 2008Dismissed
Nagendra Choudhary Vs The Union of India and Others
Patna High Court · (2009) 4 PLJR 960
High Courts11 Nov 2008Allowed
Krishna Mohan Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 647
High Courts11 Nov 2008Allowed
Sri Lalu Prasad Vs The Commissioner of Income Tax, Central, Patna and Others
Patna High Court · (2008) 11 PAT CK 0035
Constitution of India, 1950 — Article 125, 164, 164(1), 164(5), 221Income Tax Act, 1961 — Section 14, 14(1), 143, 143(1), 143(1)(a)
High Courts11 Nov 2008
Lalu Prasad Vs Commissioner of Income Tax and Others
Patna High Court · (2008) 11 PAT CK 0014
High Courts10 Nov 2008Allowed
Narendra Singh @ Narendra Kumar Singh and Another Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 471
Penal Code, 1860 (IPC) — Section 323, 34, 341, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1), 3(1)(ix), 3(1)(v), 3(1)(v)(ix)
High Courts10 Nov 2008Allowed
Smt. Jala Devi Vs Chedan Prasad Mandal and Others
Patna High Court · (2009) 1 PLJR 335
Transfer of Property Act, 1882 — Section 52
High Courts10 Nov 2008Dismissed
Shri Pawan Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 773
High Courts10 Nov 2008
Shailesh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 823
High Courts10 Nov 2008
Sanjeev Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 586 : (2009) 2 PLJR 311
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts10 Nov 2008Dismissed
Sita Ram Ram and Another Vs Shambhu Nath Singh and Another
Patna High Court · (2009) 3 PLJR 281
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2), 114, 115, 151