High Courts17 Nov 2008Allowed
The Management of Food Corporation of India Vs The Union of India and Another
Patna High Court · (2009) 2 PLJR 149
Industrial Disputes Act, 1947 — Section 10(1)(d), 25F
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,096 of 2,661
High Courts17 Nov 2008Allowed
Nasima Khatoon and Another Vs Sri Vijai Prakash Singh and Another
Patna High Court · (2009) 3 PLJR 129
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 12
High Courts17 Nov 2008Dismissed
State of Bihar and Others Vs Brij Bihari Prasad Shrivastava and Another
Patna High Court · (2008) 11 PAT CK 0052
High Courts17 Nov 2008Allowed
Jiva Nath Prasad Singh Vs Birendra Nath Prasad
Patna High Court · (2009) 3 PLJR 593
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 54, Order 21 Rule 66, Order 21 Rule 72, Order 21 Rule 90
High Courts17 Nov 2008Dismissed
Yaduvir Mishra Vs The State of Bihar and Others
Patna High Court · (2008) 11 PAT CK 0001
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29, 30
High Courts14 Nov 2008Dismissed
Jagdish Singh Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 394
Bihar Municipal Act, 2007 — Section 12, 17, 18, 18(2), 21Criminal Procedure Code, 1973 (CrPC) — Section 109, 110
High Courts14 Nov 2008Dismissed
Devi Sharan Singh Vs The Union of India (UOI) and Others
Patna High Court · (2009) 3 PLJR 86
High Courts14 Nov 2008Allowed
Kamla Prasad Verma Attorney, Madan Lal, Anand Bhawan, Station Road, Dehri-on-sone, P.S. Dehri, Distt.-Rohtas Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 400
Bihar and Orissa Municipal Survey Act, 1920 — Section 9
High Courts12 Nov 2008Dismissed
Prabhat Kumar Sharma Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 468
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts12 Nov 2008Dismissed
Commissioner of Income Tax Vs M/s Mamta Proprieters (P) Ltd., Motijheel, Muzaffarpur
Patna High Court · (2008) 11 PAT CK 0096
Income Tax Act, 1961 — Section 260A
High Courts12 Nov 2008Dismissed
Indu Prasad Singh @ Bindu Singh Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 962
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts12 Nov 2008
Ram Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 609
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts12 Nov 2008Dismissed
Bankey Bihari Rai Vs Chairman and Managing Director, Central Bank of India, Central Office, Bombay and others
Patna High Court · (2009) 121 FLR 708
Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 6(5)(i)(iii)
High Courts12 Nov 2008
Anand Saw Mills Vs State of Bihar
Patna High Court · (2009) 1 PLJR 158 : (2010) 27 VST 129
Bihar Finance Act, 1981 — Section 48Bihar Sales Tax Rules, 1983 — Rule 2(9)Factories Act, 1948 — Section 2(g)
High Courts12 Nov 2008Dismissed
Pushpa Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2008) 11 PAT CK 0063
High Courts12 Nov 2008
The Balia Lakhminia No. 1 Gram Panchayat and Others Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 390 : (2009) 2 PLJR 531
Bihar Municipal Act, 2007 — Section 3, 3(1), 4, 5, 6
High Courts12 Nov 2008Dismissed
Bankey Bihari Rai Vs The Chairman and Managing Director, Central Bank of India, Central Office, Bombay and Others
Patna High Court · (2009) 3 PLJR 337
Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 6(5)(i)(iii)
High Courts12 Nov 2008Allowed
The Union of India and Others Vs Lalit Mohan Sahay and Another
Patna High Court · (2009) 2 PLJR 598
High Courts12 Nov 2008Allowed
Abdul Rauf @ Sri Md. Abdul Rauf Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 784
High Courts12 Nov 2008Dismissed
Udai Narain Rai Vs Bharat Narain Mishra and Others
Patna High Court · (2009) 1 PLJR 564
Bihar College Service Commission Act, 1976 — Section 2(10), 2(9)