High Courts25 Nov 2008Allowed
Archana Devi, Mostt. Ranju @ Mostt. Sanju Kumari and Jaymala Devi Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 873 : (2009) 2 PLJR 206
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,094 of 2,661
High Courts25 Nov 2008Dismissed
Munna Singh and Others Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 452
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(b), 190(1)(c)Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 504
High Courts25 Nov 2008Dismissed
Ramdhan Pandit Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 158
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts25 Nov 2008Dismissed
The New India Assurance Company Limited Vs Smt. Pratima Awasthi and Others
Patna High Court · (2008) 11 PAT CK 0002
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1AMotor Vehicles Act, 1988 — Section 170, 173
High Courts24 Nov 2008Allowed
Returning Officer-cum-Principal, Homeopathy Central Council Election, R.B.T.S. Govt. Homeopathic Medical College and Hospital, Muzaffarpur, P.S.-Sadar, District -Muzaffarpur Vs Munshi Prasad and Others
Patna High Court · (2009) 1 PLJR 827
Homoeopathy Central Council Act, 1973 — Section 3
High Courts24 Nov 2008Dismissed
Sahu Jain Ltd. ''Times House'', 4th Floor, 7, Bahadur Shah Zafar Marg, New Delhi Vs Rohtas Industries Limited, Dalmia Nagar, Dist.-Rohtas at Sasaram, Bihar and Others
Patna High Court · (2009) 3 PLJR 266
Companies Act, 1956 — Section 446, 446(2), 483Constitution of India, 1950 — Article 142(1), 32Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 31, 34
High Courts24 Nov 2008Allowed
Dilbasi Kuwar Singh and Others Vs Bibi Jahanara (Deceased) and Others
Patna High Court · (2009) 3 PLJR 655
High Courts24 Nov 2008
Amba Carbonisation Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2008) 11 PAT CK 0038
High Courts24 Nov 2008Allowed
Shree Ram Tiwari and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 799
High Courts24 Nov 2008
Commissioner of Income Tax and Another Vs Ram Babu Roy, Prop. Shree Ram Enterprises
Patna High Court · (2008) 11 PAT CK 0025
High Courts21 Nov 2008
Bhuwneshwar Roy Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 959
High Courts21 Nov 2008
State of Bihar and etc. Vs Bishwanath Singh and Another
Patna High Court · (2009) CriLJ 1601 : (2009) 3 PLJR 521
Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts21 Nov 2008Dismissed
Pramod Kumar Vs The Union of India (UOI) and Others
Patna High Court · (2008) 11 PAT CK 0053
Army Act, 1950 — Section 106, 106(2)
High Courts21 Nov 2008Allowed
The State of Bihar and Others Vs Braj Nandan Roy
Patna High Court · (2009) 2 PLJR 827
Constitution of India, 1950 — Article 14
High Courts21 Nov 2008Dismissed
Sikandar Prasad Sah and Others Vs The State of Bihar and Others etc. etc.
Patna High Court · (2009) 1 PLJR 823
High Courts20 Nov 2008Dismissed
Ashok Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 583
High Courts20 Nov 2008Dismissed
Satyendra Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 519
High Courts20 Nov 2008Dismissed
Janardan Singh and Others Vs Deepnarain Mishra and Another
Patna High Court · (2009) 3 PLJR 114
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 47 Rule 1
High Courts20 Nov 2008Dismissed
Commissioner of Income Tax Patna and Another Vs Shaheen Engineers (P) Ltd. 2nd Floor, Shakti Commercial Complex, Boring Road, Patna
Patna High Court · (2009) 2 PLJR 880
Income Tax Act, 1961 — Section 268A, 268A(1), 268A(5)
High Courts20 Nov 2008Allowed
Oriental Insurance Co. Ltd. Vs Rajbalav Singh and others
Patna High Court · (2009) 121 FLR 704
Workmens Compensation Act, 1923 — Section 20(1), 20(2)