High Courts03 Dec 2008Dismissed
Bharat Yadav Vs State of Bihar
Patna High Court · (2008) 12 PAT CK 0039
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,092 of 2,661
High Courts03 Dec 2008Allowed
Upendra Narain Singh Vs The B.R. Ambedkar Bihar University and Others
Patna High Court · (2009) 2 PLJR 737
High Courts03 Dec 2008Allowed
Chandraditya Nath Das Vs The State of Bihar and Others
Patna High Court · (2008) 12 PAT CK 0013
High Courts03 Dec 2008Dismissed
Amar Kumar Choubey Vs The Union of India and Others
Patna High Court · (2009) 1 PLJR 553
Constitution of India, 1950 — Article 226, 226(2), 32
High Courts02 Dec 2008Allowed
Rajendra Gope @ Munni Lal Yadav and Another Vs Chhotan Lal and Another
Patna High Court · (2009) 2 PLJR 226
High Courts02 Dec 2008Allowed
Upendra Prasad Karn Vs The B.N. Mandal University and Others
Patna High Court · (2009) 3 PLJR 841
High Courts02 Dec 2008
Bihar State Board of Religious Trust, Vidyapati Marg, Patna-800001 Vs Sri Raja Prasad Agrawal and Another
Patna High Court · (2009) 2 PLJR 906
Limitation Act, 1963 — Section 5
High Courts02 Dec 2008
Shailendra Kumar Singh and Manikant Singh Vs State and Others
Patna High Court · (2009) 3 PLJR 442
Arms Act, 1959 — Section 17, 20, 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Dec 2008
Yogendra Kumar Vs The State of Bihar and Bihar School Examination Board
Patna High Court · (2008) 12 PAT CK 0053
High Courts02 Dec 2008Allowed
Ashok Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 565
Companies Act, 1956 — Section 5
High Courts02 Dec 2008Allowed
Smt. Manju Singh Vs Narendra Kumar Singh and Another
Patna High Court · (2008) 12 PAT CK 0044
High Courts02 Dec 2008Allowed
Sita Devi Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 286
Bihar Panchayat Raj Act, 2006 — Section 44(3)(i), 44(3)(v), 46(4)
High Courts01 Dec 2008
Shila Devi Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 410
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts28 Nov 2008Allowed
Munni Singh and Others Vs Kunta Devi and Others
Patna High Court · (2009) 2 PLJR 225
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 18, 21
High Courts28 Nov 2008
State of Bihar Vs Dharmajay Prasad Dharmjay Prasad @ Dharmjay Mahto Vs The State of Bihar
Patna High Court · (2008) 11 PAT CK 0077
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts28 Nov 2008Allowed
Md. Islamuddin Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 306
Waqf Act, 1954 — Section 27, 28
High Courts28 Nov 2008Dismissed
Pankaj Kumar Singh, State Secretary, Bihar State Non-Formal-cum-Special Education Instructor Union, Patna and Others Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 329
Constitution of India, 1950 — Article 21A
High Courts28 Nov 2008Allowed
Ghulam Hasnain Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 675
High Courts28 Nov 2008Allowed
Pradeep Kumar Mishra Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 798
High Courts28 Nov 2008
Pramod Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 646
Constitution of India, 1950 — Article 14