High Courts28 Nov 2008
Kanak Prakashan Vs Bihar School Exam. Board (Sr. Secondary) and Others
Patna High Court · (2009) 2 PLJR 735
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,093 of 2,661
High Courts27 Nov 2008Allowed
Santu Mistri and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 227
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 9, 10
High Courts27 Nov 2008Allowed
Prabhu Yadav Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 514
Bihar Panchayat Raj Act, 2006 — Section 44(3)(v)
High Courts27 Nov 2008Allowed
National Insurance Company Ltd. Vs Tara Devi and Others Tara Devi and Others Vs Shri Ram Sahu and Another
Patna High Court · (2009) 3 PLJR 25
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts27 Nov 2008Dismissed
Niranjan Kumar Vs State of Bihar and others
Patna High Court · (2009) 121 FLR 705
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts27 Nov 2008Dismissed
The State of Bihar and Others Vs Indra Mohan Rai
Patna High Court · (2008) 11 PAT CK 0066
High Courts27 Nov 2008
Pinki Kumari Vs The State of Bihar and Others Suryadeo Kumar Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2008) 11 PAT CK 0050
High Courts27 Nov 2008
Commissioner of Income Tax and Others Vs Md. Rizwan
Patna High Court · (2008) 11 PAT CK 0047
High Courts27 Nov 2008Dismissed
Niranjan Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 327
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts26 Nov 2008
Pawan Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 72
Industrial Disputes Act, 1947 — Section 25, 25F
High Courts26 Nov 2008Dismissed
The State of Bihar and Others Vs United Distillers Pvt. Ltd.
Patna High Court · (2009) 57 BLJR 870 : (2009) 2 PLJR 7 : (2009) 24 VST 365
Bihar Finance Act, 1981 — Section 17(3), 45, 45(1), 45(2), 46Central Sales Tax Act, 1956 — Section 9(2)
High Courts26 Nov 2008
Daya Nand Jha and Another Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 319
High Courts26 Nov 2008Allowed
Ritesh Kumar Vs Patna University and Others
Patna High Court · (2009) 2 PLJR 397
High Courts25 Nov 2008
Smt. Pratima Awasthi Vs Bhikhari Rai and Others
Patna High Court · (2009) 2 PLJR 512
High Courts25 Nov 2008
Shyam Narain Sinha Vs Managing Director, Bihar State Financial Corporation, Frazer Road, Patna and Others
Patna High Court · (2009) 2 PLJR 132
Bihar State Financial Corporations Act, 1951 — Section 29
High Courts25 Nov 2008Dismissed
Jay Shanker Prasad Vs State of Bihar and others
Patna High Court · (2008) 11 PAT CK 0071
High Courts25 Nov 2008Allowed
Rajesh Kumar and Others Vs The State of Bihar and The South Bihar Regional Transport Authority
Patna High Court · (2008) 11 PAT CK 0062
High Courts25 Nov 2008Allowed
Niranjan Kumar Modi Vs State of Bihar, Mital Tax Shiwalaya Market and Krishna Kumar Gupta
Patna High Court · (2008) 11 PAT CK 0059
High Courts25 Nov 2008Allowed
Praveen Kumar Vs State of Bihar and Another
Patna High Court · (2009) 57 BLJR 1061 : (2009) 4 PLJR 796
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164Penal Code, 1860 (IPC) — Section 360, 363, 366, 380
High Courts25 Nov 2008Allowed
Ranjit Singh Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 573