High Courts08 Dec 2008
Devendra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 270
Contempt of Courts Act, 1971 — Section 18, 2(b), 2(c)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,091 of 2,661
High Courts08 Dec 2008Allowed
The Bihar State Bar Council and Others Vs Ashok Kumar Singh
Patna High Court · (2009) 1 PLJR 261
Advocates Act, 1961 — Section 11, 3, 5, 6
High Courts08 Dec 2008
Council for the protection of Public Rights And Welfare Vs The Union of India (UOI) and Others
Patna High Court · (2009) 3 PLJR 102
High Courts08 Dec 2008Dismissed
Shiv Narayan Mandal Vs State of Bihar and Others
Patna High Court · (2009) 2 PLJR 657
Essential Commodities Act, 1955 — Section 7
High Courts08 Dec 2008Allowed
Anil Kumar Verma Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 375
High Courts08 Dec 2008Dismissed
Raj Kumar Choubey and Another Vs Dulhin Janki Devi and Others
Patna High Court · (2009) 3 PLJR 477
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(c)
High Courts05 Dec 2008Dismissed
Commissioner of Income Tax Patna and Others Vs M/s Bihar State Co-operative Bank Limited, Patna
Patna High Court · (2009) 2 PLJR 702
Income Tax Act, 1961 — Section 143(1)(d), 143(3), 144, 147, 154
High Courts05 Dec 2008
The State of Bihar Vs Md. Nayeem @ Nayeem
Patna High Court · (2009) 2 PLJR 421
Penal Code, 1860 (IPC) — Section 396
High Courts04 Dec 2008
Smt. Kaushalya Devi Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 325
High Courts04 Dec 2008Allowed
Md. Sadre Alam Vs The State of Bihar and Others
Patna High Court · (2009) PLJR 129 Supp : (2008) 2 PLJR 129
High Courts04 Dec 2008Dismissed
Sheokumar Singh Vs Chairman, State Transport Appellate Tribunal, Patna and Others
Patna High Court · (2009) 1 PLJR 496
Penal Code, 1860 (IPC) — Section 302
High Courts04 Dec 2008Allowed
The State of Bihar and Another Vs Bihar State Basic Health Workers (Nyuntam) Sangh and Others
Patna High Court · (2009) 2 PLJR 235
Constitution of India, 1950 — Article 14, 16, 39(d)
High Courts04 Dec 2008Allowed
Chamak Lal Singh and Another Vs Md. Sajjad Khan and Others
Patna High Court · (2009) 2 PLJR 113
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 12
High Courts04 Dec 2008
United India Insurance Co. Ltd. Vs Bibi Nurfan Nisha and Another
Patna High Court · (2009) 1 PLJR 325
Motor Vehicles Act, 1988 — Section 141(1), 149, 149(2), 149(2)(a)(i)(ii)(iii), 170
High Courts04 Dec 2008Dismissed
Nand Kishore Yadav Vs The State of Bihar The State of Bihar Vs Nand Kishore Yadav
Patna High Court · (2008) 12 PAT CK 0055
High Courts04 Dec 2008Dismissed
Meena Singh Vs The New India Insurance Company, Raipur Madhya Pradesh, at present Branch Bettiah, District-Bettiah
Patna High Court · (2009) 4 PLJR 6
High Courts04 Dec 2008
Gayatri Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 391
High Courts04 Dec 2008Dismissed
Oriental Insurance Company Limited Vs Sumitra Devi and Others
Patna High Court · (2009) 2 PLJR 619
Motor Vehicles Act, 1988 — Section 149, 149(2), 170, 170(2), 170(a)
High Courts04 Dec 2008Dismissed
The Bihar State Electricity Board Vs Shree Kishanganj Flour Mills (Pvt.) Ltd., 21, Bahadurganj Road, P.S.-Kishanganj Road, Town and District Kishanganj and Others
Patna High Court · (2008) 12 PAT CK 0004
Electricity Act, 1910 — Section 24
High Courts03 Dec 2008Dismissed
Birendra Thakur Vs The State of Bihar and Others
Patna High Court · (2008) 12 PAT CK 0054