High Courts23 Dec 2008Dismissed
Shiv Narayan Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 626
Constitution of India, 1950 — Article 13, 16, 309
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,089 of 2,661
High Courts22 Dec 2008Dismissed
New Swadeshi Sugar Mills (Prop. The Oudh Sugar Mills Ltd. and Another Vs The Union of India and Another
Patna High Court · (2008) 12 PAT CK 0069
Constitution of India, 1950 — Article 136, 14, 19, 19(1)(g), 21Essential Commodities Act, 1955 — Section 3(3C), 3(3C)(a)Levy Sugar Price Equalisation Fund Act, 1976 — Section 2(b), 3, 3(3C), 3(5), 3(d)
High Courts22 Dec 2008Dismissed
Shashi Bhushan Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 510
Bihar Panchayat Raj Act, 2006 — Section 157, 44(3), 46(4), 61(2)
High Courts22 Dec 2008Dismissed
Shivendra Sharma @ Shivendra Kumar Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 143
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 203, 210, 398, 482Penal Code, 1860 (IPC) — Section 120B, 302, 364
High Courts22 Dec 2008
Veena Theater Vs Commissioner of Income Tax and Another
Patna High Court · (2008) 12 PAT CK 0041
High Courts22 Dec 2008Allowed
Dharamraj Singh Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 838
High Courts22 Dec 2008Allowed
Bihar Sugar Mills Association and Others Vs State of Bihar and Another
Patna High Court · (2008) 12 PAT CK 0005
High Courts22 Dec 2008Dismissed
Pramod Kumar Singh (Advocate) and Another Vs The State of Bihar and Others Pramod Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 530
Constitution of India, 1950 — Article 14, 16
High Courts19 Dec 2008Dismissed
Bihar Police Mens Association and Another Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 411
Bihar Reservation of Vacancies in Posts and Services (for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1991 — Section 3
High Courts19 Dec 2008Allowed
Krishna Nand Singh @ Krishna Nandan Singh and Another Vs State of Bihar and Another
Patna High Court · (2011) 1 PLJR 422
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 34, 419, 420, 467, 468
High Courts19 Dec 2008Dismissed
Gurusharan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 194
High Courts19 Dec 2008
The P.R.D.A. and Others Vs Ram Anek Prasad Sinha and Another
Patna High Court · (2009) 2 PLJR 608
High Courts19 Dec 2008Allowed
Shabbir Alam Vs Bihar State Electricity Board and Others
Patna High Court · (2009) 2 PLJR 729
Contract Act, 1872 — Section 72Payment of Gratuity Act, 1972 — Section 13
High Courts19 Dec 2008Allowed
In Re: Precision Blanking India Ltd.
Patna High Court · (2008) 12 PAT CK 0014
Companies Act, 1956 — Section 446, 446(2), 446(2)(b), 458(A), 458ASick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)
High Courts18 Dec 2008Allowed
Kula Nand Jha, Director, Mithila Hanumant National College of Health and Physical Education,Darbhanga Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 634
High Courts18 Dec 2008Dismissed
Akhilesh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 29
Bihar Municipal Act, 2007 — Section 137, 18, 18(1), 18(1)(n), 18(2)
High Courts18 Dec 2008Allowed
Kajal Kumari Vs Union of India its Secretary and Others
Patna High Court · (2009) 4 PLJR 710
High Courts18 Dec 2008Allowed
Sri Baij Nath Prasad Gupta Vs The State of Bihar, Patna and Others
Patna High Court · (2008) 12 PAT CK 0010
Industrial Disputes Act, 1947 — Section 33C(1), 33C(2)
High Courts17 Dec 2008Dismissed
Kameshwar Singh Vs Maskali Devi and Another
Patna High Court · (2009) 2 PLJR 522
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts17 Dec 2008Allowed
Orsil Paswan Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 557
Bihar Panchayat Raj Act, 2006 — Section 44(3)