High Courts15 Jan 2009Allowed
Rabindra Nath Mishra Vs Presiding Officer, Central Govt. Industrial Tribunal (No. - 2), General Manager I.O.C. Ltd. and Deputy Manager (Personnel) Barauni Refinery
Patna High Court · (2009) 01 PAT CK 0042
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,087 of 2,661
High Courts15 Jan 2009Allowed
Md. Izhar Vs State of Bihar
Patna High Court · (2009) 3 PLJR 136
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a), 2(ix), 2(ix)(a), 2(ix)(j)
High Courts15 Jan 2009Allowed
Naresh Metal Industries Vs The Managing Director, Bihar State Financial Corporation and The Branch Manager, Bihar State Financial Corporation, Mithila Branch
Patna High Court · (2009) 01 PAT CK 0032
High Courts15 Jan 2009Dismissed
Rajneesh Kishore ''Madhup'' Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 502
High Courts14 Jan 2009Allowed
Saran Kshetriya Gramin Bank and Another Vs Union of India and Others
Patna High Court · (2009) 01 PAT CK 0019
High Courts13 Jan 2009Dismissed
Satish Chandra Jha and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 501
Constitution of India, 1950 — Article 1, 14, 246(1)
High Courts13 Jan 2009Allowed
Bihar State Electricity Board Vs The State of Bihar, The Electric Inspector and Dr. Shishupal Ram, President of Rana Pratap Memorial Trust Bihar State Electricity Board, The Electrical Superintending Engineer, The Electrical Executive Engineer, Supply Division and The Assistant Electrical Engineer Supply and Revenue, Supply Division No. 2 Vs The State of Bihar, The Electrical Inspector and Sri Mathura Prasad Bihar State Electricity Board Vs State of Bihar, Sri Bikrama Sharma and The Electrical Inspector
Patna High Court · (2010) 8 RCR(Civil) 2447
High Courts13 Jan 2009Dismissed
Vinoy Plywood Industries Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 1063 : (2009) 3 PLJR 623
State Financial Corporations Act, 1951 — Section 29, 30
High Courts13 Jan 2009Dismissed
Chandan Kumar @ Chandan Paswan and Others Vs State of Bihar
Patna High Court · (2009) 57 BLJR 1057 : (2009) 3 PLJR 639
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts13 Jan 2009Allowed
Smt. Devanti Devi Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 858
High Courts13 Jan 2009Allowed
Sukhendra Dubey Vs The Bank of India and Others
Patna High Court · (2009) 01 PAT CK 0056
High Courts13 Jan 2009Dismissed
Kailash Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 855 : (2010) 1 PLJR 131
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 11(1), 37, 45B
High Courts13 Jan 2009Allowed
M/s Hebe Ispat Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 498
High Courts13 Jan 2009Dismissed
Subhash Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 273
Bihar Tenancy Act, 1885 — Section 21, 25
High Courts13 Jan 2009Dismissed
Prof. (Dr.) Jyoti Shekhar Vs The State of Bihar and Others Khagendra Kumar Vs The Syndicate and Others
Patna High Court · (2009) 2 PLJR 969
Constitution of India, 1950 — Article 1, 14, 246(1)Patna University (Amendment) Act, 2008 — Section 2, 3, 4, 5, 5(1)Patna University Act, 1976 — Section 27(6), 27(6)(b), 27(6)(c), 27(6)(d), 36(6)
High Courts13 Jan 2009Allowed
Hari Madho Sah Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 251
Bihar Panchayat Election Rules, 2006 — Rule 63Bihar Panchayat Raj Act, 2006 — Section 44, 44(3)
High Courts12 Jan 2009Dismissed
Bablu Singh @ Babla Vs The State of Bihar
Patna High Court · (2009) 1 PLJR 766
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 201, 210, 302, 323, 325
High Courts12 Jan 2009Allowed
Rajendra Prasad Vs The Patna Regional Development Authority and Others
Patna High Court · (2009) 3 PLJR 516
Bihar Regional Development Authorities Act, 1981 — Section 81
High Courts12 Jan 2009Dismissed
Bindeshwari Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 653
High Courts12 Jan 2009Dismissed
Guddu Kumar Vs State of Bihar and Others
Patna High Court · (2009) 01 PAT CK 0049