High Courts20 Nov 2008
Ribha Rani Rajak and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 867
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,095 of 2,661
High Courts20 Nov 2008Allowed
Ram Prit Singh and Others Vs Subhash Prasad and Others
Patna High Court · (2009) 1 PLJR 663
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 12
High Courts20 Nov 2008Allowed
Md. Leiaquat @ Leiaquat Ali Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 300
Constitution of India, 1950 — Article 14, 16
High Courts19 Nov 2008Allowed
The State Election Commission and Others Vs The District Magistrate-cum-District Election Officer, Patna and Others
Patna High Court · (2009) 2 PLJR 229
Bihar Panchayat Raj Ordinance, 2006 — Section 124, 126
High Courts19 Nov 2008Allowed
Dr. Ranjan Kumar Akhauri, J-90, P.C. Colony, Kankarbagh, Patna Vs The Commissioner of Income Tax-1, Patna and Another
Patna High Court · (2009) 2 PLJR 398
High Courts19 Nov 2008Dismissed
Surendra Rai and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 940
Bihar Panchayat Raj Act, 2006 — Section 44(3)(i)
High Courts19 Nov 2008
Arvind Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 529
High Courts19 Nov 2008Dismissed
Md. Arash Khan @ Arash Khan and Others Vs The State of Bihar and Another
Patna High Court · (2008) 11 PAT CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts19 Nov 2008
Pratap Rana @ Vikash Kumar P. Vikki Singh Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 483
Prisoners Act, 1900 — Section 29Prisons Act, 1894 — Section 29
High Courts19 Nov 2008Allowed
Sujata Devi @ Sujata Kumari Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 862
Constitution of India, 1950 — Article 14
High Courts19 Nov 2008Dismissed
Geeta Devi Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 150
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 494, 498A
High Courts19 Nov 2008Dismissed
Prativa Singh Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 462
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(b), 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 427
High Courts18 Nov 2008Allowed
Dhrub Prasad Singh Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 274
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 406, 420
High Courts18 Nov 2008
Ajanta Construction Company Vs Chief Commissioner of Income Tax
Patna High Court · (2008) 11 PAT CK 0080
High Courts18 Nov 2008
Subhash Prasad and Others Vs State of Bihar
Patna High Court · (2009) 3 PLJR 685
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20B, 23, 42, 42(1)
High Courts18 Nov 2008Allowed
State of Bihar Vs Dhaneshwar Yadav and Others
Patna High Court · (2009) CriLJ 1175
Penal Code, 1860 (IPC) — Section 120B, 149, 302
High Courts18 Nov 2008Dismissed
Bihar State Road Transport Corporation Vs Vidya Nand Sharma and Others
Patna High Court · (2009) 2 PLJR 559
Constitution of India, 1950 — Article 311(2)
High Courts18 Nov 2008Dismissed
Yogendra Prasad Mandal Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 843
Constitution of India, 1950 — Article 311, 311(2)
High Courts17 Nov 2008Allowed
Management of Food Corporation of India Vs Union of India and another
Patna High Court · (2008) 11 PAT CK 0089
High Courts17 Nov 2008Dismissed
Anand Mohan Singh Vs The State of Bihar and Others
Patna High Court · (2009) PLJR 112 Supp : (2008) 4 PLJR 112
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 4, 5, 6, 7