High Courts12 Sept 2008
Karuna Devi @ Karuna Saran Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 401
Bihar Tenancy Act, 1885 — Section 48C, 48E
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,105 of 2,661
High Courts12 Sept 2008Allowed
Rajeshwar Prasad Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 09 PAT CK 0139
High Courts12 Sept 2008Dismissed
Sanjay Kumar Sah and Others Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 681
Criminal Procedure Code, 1973 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 304, 307, 34, 341, 383
High Courts12 Sept 2008Allowed
Ajit Kumar Vs State of Bihar and Others
Patna High Court · (2009) 1 PLJR 613
Juvenile Justice Act, 1986 — Section 10, 14, 15, 16, 16(2)Penal Code, 1860 (IPC) — Section 376
High Courts12 Sept 2008Allowed
Fakre Alam Vs State of Bihar and Another
Patna High Court · (2009) 4 PLJR 8
Criminal Procedure Code, 1973 (CrPC) — Section 202, 244, 245Penal Code, 1860 (IPC) — Section 323, 341, 406, 420, 504
High Courts12 Sept 2008
Commissioner of C. Ex., Patna Vs Universal Polythelene Industries
Patna High Court · (2011) 270 ELT 168 : (2009) 2 PLJR 1038
Central Excises and Salt Act, 1944 — Section 35H
High Courts12 Sept 2008
Dr. Manir Hussain Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 13
Constitution of India, 1950 — Article 30
High Courts11 Sept 2008Dismissed
Sarfaraz Ahmad and Others Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 349
Bihar State Universities Act, 1976 — Section 39, 75
High Courts11 Sept 2008Dismissed
Laxmi Devi and Others Vs Malti Devi and Others
Patna High Court · (2009) 2 PLJR 491
High Courts11 Sept 2008Dismissed
Dr. Janardan Prasad Singh Vs The Union Government of India and Others
Patna High Court · (2009) 1 PLJR 346
High Courts11 Sept 2008Dismissed
Acharya and Fazil Sangharsh Morcha and Others Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 515
Constitution of India, 1950 — Article 16, 21
High Courts11 Sept 2008Dismissed
Syed Abdul Majid Vs Vijay Kumar Jhunjhunwala and Another
Patna High Court · (2008) 4 PLJR 712
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 10, 10, 2(d), 24, 5Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Sept 2008Allowed
Ram Narayan and Sons Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 658
Public Demands Recovery Act — Section 7(a)
High Courts11 Sept 2008Allowed
Bibhuti Bhusan Saha Vs The Union of India and Others Chitranjan Prasad Singh Vs The Chairman/President, National Co-operative Consumers'' Federation of India Ltd. and Others
Patna High Court · (2009) 1 PLJR 616
Constitution of India, 1950 — Article 12, 226, 226(1), 32Multi-State Cooperative Societies Act, 1984 — Section 44
High Courts11 Sept 2008Allowed
Smt. Sugapati Devi and Others Vs The State of Bihar and Others
Patna High Court · (2008) 09 PAT CK 0106
High Courts11 Sept 2008Dismissed
State of Bihar Vs Sikander Ansari Sikander Ansari Vs State of Bihar
Patna High Court · (2009) 3 PLJR 457
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 366Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364, 376
High Courts11 Sept 2008Dismissed
Union of India and Another Vs Darbhanga Properties (Pvt.) Ltd. and Others
Patna High Court · (2008) 4 PLJR 413
Bihar Land Reforms Act, 1950 — Section 6(1)
High Courts11 Sept 2008Dismissed
Sheo Nath Prasad Vs Uttar Bihar Kshetriya Gramin Bank, Muzaffarpur and Others
Patna High Court · (2008) 09 PAT CK 0027
High Courts11 Sept 2008Allowed
Mahesh Prasad and Others Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 579
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 373
High Courts11 Sept 2008
Ramdeyal Mahato and Others Vs Ram Swarup Mahato @ Ram Swarup and Others
Patna High Court · (2009) 1 PLJR 802
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151