High Courts11 Aug 2008Dismissed
Arjun Prasad and Another Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0112
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,116 of 2,661
High Courts11 Aug 2008Dismissed
Mithilesh Yadav Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 1015
Limitation Act, 1963 — Section 5
High Courts11 Aug 2008Allowed
Vinita Bali Vs The State of Bihar
Patna High Court · (2008) 4 PLJR 135
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(a)(i), 16(a)(1), 2, 2(a)
High Courts11 Aug 2008
Shiv Kumar Bhagat @ Munna and Another Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(8), 36Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 302, 307, 341
High Courts11 Aug 2008Dismissed
Md. Shaukat Hayat Khan and Others Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 427
Constitution of India, 1950 — Article 14, 16, 19, 21
High Courts11 Aug 2008Dismissed
Alok Kumar and Another Vs Union of India and Others
Patna High Court · (2009) 1 PLJR 600
High Courts11 Aug 2008
Baleshwar Paswan Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 263
Bihar Co-operative Societies Act, 1935 — Section 14(10)
High Courts08 Aug 2008
Jitendra Kumar Prasad Vs State of Bihar and Others
Patna High Court · (2009) 2 PLJR 388
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts08 Aug 2008Allowed
Kapildeo Rai Vs The State of Bihar and Another
Patna High Court · (2009) 3 PLJR 600
Penal Code, 1860 (IPC) — Section 323, 34, 406, 420, 504
High Courts08 Aug 2008
Buwaneshwar Tanti and Another Vs State of Bihar and Another
Patna High Court · (2008) 4 PLJR 380
Penal Code, 1860 (IPC) — Section 323, 341, 420, 467, 468
High Courts08 Aug 2008Allowed
Kabir Mahto Vs The State of Bihar and Others
Patna High Court · (2009) 121 FLR 126 : (2009) 2 PLJR 474 : (2009) 1 PLJR 35
High Courts08 Aug 2008Allowed
Anil Kumar Vs State of Bihar
Patna High Court · (2008) 4 PLJR 371
Penal Code, 1860 (IPC) — Section 270, 273, 420Prevention of Food Adulteration Act, 1954 — Section 16, 20
High Courts08 Aug 2008Allowed
The State Bank of India and Others Vs Smt. Vindhwashini Devi and Another
Patna High Court · (2008) 56 BLJR 2986 : (2009) 120 FLR 461 : (2008) 4 PLJR 668
High Courts08 Aug 2008Dismissed
Raj Kishore Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 08 PAT CK 0070
High Courts08 Aug 2008Allowed
Gautam Mukherjee and Another Vs State of Bihar and Another
Patna High Court · (2009) 2 PLJR 949
Criminal Procedure Code, 1973 (CrPC) — Section 202Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 379, 403, 406, 409
High Courts08 Aug 2008Dismissed
Upendra Narain Chaudhary and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 469
High Courts08 Aug 2008Dismissed
Ram Sagar Devi Vs Most Ghutru Devi @ Mahabati Devi and Others
Patna High Court · (2008) 08 PAT CK 0046
High Courts08 Aug 2008
Gautam Kumar Chaudhary Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 589
High Courts08 Aug 2008
Usha Raj Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 113
Criminal Procedure Code, 1973 (CrPC) — Section 468Essential Commodities Act, 1955 — Section 2(a), 3, 7Penal Code, 1860 (IPC) — Section 353
High Courts08 Aug 2008Dismissed
The State of Bihar and Another Vs S.R. Saidur Rahman
Patna High Court · (2008) 3 PLJR 659
Civil Procedure Code, 1908 (CPC) — Section 11, 80Specific Relief Act, 1963 — Section 34