High Courts28 Jul 2008Allowed
Mahadev Lal Karmakar Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 444
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,121 of 2,661
High Courts28 Jul 2008Allowed
Vikas Kumar and Others Vs Jawahar Navoday Vidyalaya and Others
Patna High Court · (2008) 4 PLJR 259
Constitution of India, 1950 — Article 14
High Courts28 Jul 2008
Shyam Kishore Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 239
High Courts25 Jul 2008
M/s. Technocom Vs Railway Board and Others
Patna High Court · (2008) 07 PAT CK 0210
High Courts25 Jul 2008Allowed
Ram Mani Devi and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 719
Civil Services (Classification, Control and Appeal) Rules — Rule 55A
High Courts25 Jul 2008Dismissed
Bihar State Text Book Pub. Corpn. Vs Dilip Kumar Mishra and Others
Patna High Court · (2008) 4 PLJR 64
High Courts25 Jul 2008Allowed
Satav Infrastructure Pvt. Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2008) 07 PAT CK 0116
High Courts25 Jul 2008Dismissed
Mahendra Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 07 PAT CK 0109
Mines and Minerals (Development and Regulation) Act, 1957 — Section 19
High Courts25 Jul 2008Dismissed
Binod Prasad and Others Vs The State of Bihar
Patna High Court · (2008) 4 PLJR 619
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts25 Jul 2008Dismissed
Ashok Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 27
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 5
High Courts24 Jul 2008Dismissed
Smt. Pushpa Pandey and Others Vs State of Bihar and Another
Patna High Court · (2008) 07 PAT CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304B, 34
High Courts24 Jul 2008Allowed
Birendra Lal Karan Vs State of Bihar and Another
Patna High Court · (2008) 07 PAT CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 182, 211, 34, 406, 420
High Courts24 Jul 2008Dismissed
Jokhu Bind Vs State of Bihar and Another
Patna High Court · (2008) 07 PAT CK 0112
High Courts24 Jul 2008Allowed
Vijay Kumar Sharma Vs Indian Bank and Others
Patna High Court · (2008) 4 PLJR 303
Banking Regulation Act, 1949 — Section 10(1)(b)(i)
High Courts23 Jul 2008Dismissed
Vishwa Ranjan Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 100
High Courts23 Jul 2008
Rajender Singh Vs V.C., Patna University and Others
Patna High Court · (2008) 4 PLJR 238
High Courts23 Jul 2008Dismissed
The Secretary, B.S. Agri. Mkt. Com. Vs M/s Kanhaiya Lal and Company and Others
Patna High Court · (2008) 4 PLJR 56
High Courts23 Jul 2008Dismissed
Premnath Ram Vs Union of India and Others
Patna High Court · (2009) 1 PLJR 694
Central Reserve Police Force Act, 1949 — Section 4, 4(1)Constitution of India, 1950 — Article 226
High Courts23 Jul 2008
Prof. (Dr.) Ram Dinesh Sharma Vs The T.M. Bhagalpur University and Others
Patna High Court · (2008) 4 PLJR 33
Bihar State Universities Act, 1976 — Section 35
High Courts22 Jul 2008Dismissed
Prakash Ranjan Vs Hon''ble High Court of Judicature at Patna
Patna High Court · (2012) 132 FLR 1020