High Courts01 Jul 2008
Kailash Bihari Thakur Vs Bihar State Food and Civil Supplies Corporation and Others
Patna High Court · (2008) 4 PLJR 65
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,129 of 2,661
High Courts01 Jul 2008
Sahdeo Rai and Another Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 104
Bihar Tenancy Act, 1885 — Section 48E(7)
High Courts01 Jul 2008Dismissed
Sister Mary Elise Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 231
Minimum Wages Act, 1948 — Section 20
High Courts01 Jul 2008
M/s Brahmand Developers Pvt. Ltd. Vs M/s Contract Carriers Limited
Patna High Court · (2008) 3 PLJR 458
Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Section 141Companies Act, 1956 — Section 291, 292
High Courts01 Jul 2008Dismissed
The State of Bihar and Others Vs Ramesh Kumar Yadav @ Ramesh Yadav and Another
Patna High Court · (2009) 1 PLJR 115
High Courts01 Jul 2008Dismissed
The State of Bihar and Others Vs Yogendra Singh
Patna High Court · (2009) 1 PLJR 187
High Courts01 Jul 2008Dismissed
Dr. Hari Narayan Mandal Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 210
High Courts30 Jun 2008
M/s Maharani Enterprises, Patna Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 466
Bihar Finance Act, 2007 — Section 17
High Courts30 Jun 2008Allowed
Naimun Nisha Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 705
High Courts30 Jun 2008Allowed
Manoj Kumar Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 506
University Grants Commission Act, 1956 — Section 3
High Courts30 Jun 2008
Bhukan Sah and Another Vs Radha Devi and Another
Patna High Court · AIR 2009 Patna 14
Hindu Succession Act, 1956 — Section 23
High Courts30 Jun 2008
Food Corporation of India Vs The Commissioner of Commercial Tax
Patna High Court · (2008) 56 BLJR 2425
Bihar Sales Tax Act, 1959 — Section 10, 33(1), 33(2), 33(3), 3ABihar Sales Tax Rules, 1959 — Rule 12, 18, 8, 8(1), 8(1)(C)
High Courts30 Jun 2008Dismissed
Abhay Kumar Vs The Bihar State Electricity Board and Others
Patna High Court · (2008) 4 PLJR 233
High Courts30 Jun 2008Dismissed
Union of India Vs Gauri Kant Prasad
Patna High Court · (2009) 2 PLJR 734
High Courts27 Jun 2008
Prashant Sinha Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 721
High Courts27 Jun 2008
The State of Bihar Vs Md. Akhtar @ Kari, Md. Jamal @ Fakira, Md. Sanjat and Md. Jan Alam
Patna High Court · (2008) 06 PAT CK 0040
High Courts27 Jun 2008
Dinesh Kumar Chaudhary Vs State of Bihar and Others
Patna High Court · (2008) 4 PLJR 251
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts27 Jun 2008Dismissed
Naresh Yadav Vs State of Bihar
Patna High Court · (2008) CriLJ 3985
Penal Code, 1860 (IPC) — Section 376, 511
High Courts27 Jun 2008Dismissed
Mojibur Rahman and Others Vs Jagdeo Yadav and Others
Patna High Court · (2009) 2 PLJR 587
High Courts27 Jun 2008Allowed
Shashi Kant Saroj and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 645