High Courts24 Jun 2008Dismissed
Bihar State Co-operative Land Development Bank Ltd. and Others Vs Lakshmi Lal Karn
Patna High Court · (2008) 06 PAT CK 0047
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,131 of 2,661
High Courts24 Jun 2008Dismissed
Abu Horera Vs State of Bihar and Another
Patna High Court · (2008) 06 PAT CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts24 Jun 2008Dismissed
Dharm Nath Pandey Vs State of Bihar and Another
Patna High Court · (2008) 119 FLR 1062 : (2009) 1 PLJR 99
High Courts24 Jun 2008Dismissed
Syed Hassan Francis Imam Vs The Muzaffarpur Properties Pvt. Ltd.
Patna High Court · (2008) 06 PAT CK 0026
High Courts24 Jun 2008
Raja Parikshit @ Raja Pariksheet Kumar Vs Bank of Baroda and Others
Patna High Court · AIR 2008 Patna 173 : (2009) 1 PLJR 232
High Courts24 Jun 2008Allowed
Chandraket Narain Singh Vs State of Bihar and Others
Patna High Court · (2008) 06 PAT CK 0023
High Courts24 Jun 2008
Rational Committee of Homeopathies and Others and Dr. Nitya Kaushal Sinha and Others Vs The State of Bihar and Others Dr. Ezaz Ansari and Dr. Nagendra Prasad Singh Vs Union of India (UOI) and Others
Patna High Court · (2008) 56 BLJR 2431 : (2008) 3 PLJR 500
Constitution of India, 1950 — Article 14Homoeopathy Central Council Act, 1973 — Section 13, 15, 20
High Courts24 Jun 2008Dismissed
Prof. Dr. Ravindra Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 476
University Grants Commission Act, 1956 — Section 12, 2(f), 20
High Courts24 Jun 2008Dismissed
Dr. Manoranjan Prasad Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2008) 3 PLJR 542
High Courts24 Jun 2008Allowed
Dr. Kishore Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 232
High Courts24 Jun 2008Dismissed
Dr. Noorul Ahad Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 450
High Courts24 Jun 2008Dismissed
Shive Kumar Tanti Vs Union of India and Others
Patna High Court · (2009) 1 PLJR 562
High Courts23 Jun 2008Dismissed
Deepak Kumar Vs Bihar State Credit and Investment
Patna High Court · AIR 2008 Patna 150
High Courts23 Jun 2008Dismissed
Md. Salahuddin Khan Vs Bibi Bani Fatma and Others
Patna High Court · (2008) 4 PLJR 249
High Courts23 Jun 2008Dismissed
Bijoy Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 2
Constitution of India, 1950 — Article 311
High Courts23 Jun 2008Allowed
Narendra Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 691
High Courts23 Jun 2008
Most. Meera Tiwary and Others Vs The Bihar State Financial Corporation and Others
Patna High Court · (2008) 3 PLJR 693
State Financial Corporations Act, 1951 — Section 29
High Courts16 Jun 2008Dismissed
Naresh Ram Vs State of Bihar
Patna High Court · (2008) 06 PAT CK 0037
High Courts29 May 2008
Ganesh Yadav Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 433
Arbitration and Conciliation Act, 1996 — Section 2(1)(c)Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
High Courts29 May 2008Allowed
Bir Bahadur Singh @ Tinku Singh Vs State of Bihar
Patna High Court · (2009) PLJR 116 Supp : (2008) 1 PLJR 116
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(3)(a), 49