High Courts20 May 2008Allowed
Yogendra Rai Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 636
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,133 of 2,661
High Courts20 May 2008Allowed
Kumari Shobha Sinha Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 783
Bihar and Orissa General Clauses Act, 1917 — Section 8Bihar Panchayat Raj Act, 2006 — Section 70(5)
High Courts20 May 2008Allowed
Yogendra Rai and others Vs State of Bihar and others
Patna High Court · (2009) 121 FLR 75
High Courts20 May 2008Dismissed
Bindeshwari Chaudhary Vs State of Bihar and Others
Patna High Court · (2008) 05 PAT CK 0032
High Courts20 May 2008Dismissed
Vinay Chaudhary Vs State of Bihar Thru. Secre. Depa.
Patna High Court · (2008) 3 PLJR 216
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 15, 167, 174, 176, 57
High Courts20 May 2008Allowed
Iceberg Industries Limited Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 699
Bihar and Orissa Excise Act, 1915 — Section 2, 27, 28, 90
High Courts19 May 2008
Rekha Narayan Vs State of Bihar and Others
Patna High Court · (2008) 4 PLJR 477
High Courts19 May 2008Allowed
Rajendra Kishore Gokul Vs The Chairman, Bihar College Service Commission and Others
Patna High Court · (2008) 3 PLJR 181
Bihar College Service Commission Act, 1976 — Section 2
High Courts16 May 2008Allowed
Soumendra Kumar Biswas and Others Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 385
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts16 May 2008Dismissed
Subhash Yadav Vs State of Bihar and Another
Patna High Court · (2008) 4 PLJR 378
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 169, 319, 319(1)Penal Code, 1860 (IPC) — Section 149, 201, 302, 34, 364
High Courts16 May 2008Allowed
Bishnu Deo Singh Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 208
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts16 May 2008Allowed
Lal Babu Chaudhary and Another Vs State of Bihar and Another
Patna High Court · (2008) 05 PAT CK 0054
High Courts16 May 2008Allowed
Soni Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2008) 05 PAT CK 0051
High Courts16 May 2008Dismissed
Birendra Mauar and Others Vs State of Bihar Awadh Bihari Pandey Vs State of Bihar and Others
Patna High Court · (2008) 56 BLJR 2616 : (2008) CriLJ 3303
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304(2)
High Courts16 May 2008Allowed
Ramchandra Singh and Others Vs State of Bihar and Another
Patna High Court · (2008) 05 PAT CK 0038
High Courts16 May 2008Allowed
Aazam Ali and Another Vs State of Bihar and Another
Patna High Court · (2008) 05 PAT CK 0029
High Courts16 May 2008Dismissed
Shambhu Nath Jha and Others Vs State of Bihar and Another
Patna High Court · (2009) 1 PLJR 582
Criminal Procedure Code, 1973 (CrPC) — Section 156, 245Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 323, 354, 420, 498A
High Courts16 May 2008Dismissed
Ram Lakhan Pandit Vs State of Bihar
Patna High Court · (2008) 4 PLJR 336
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts15 May 2008
Om Prakash Dhanuka Vs The Union of India and Others
Patna High Court · (2008) 4 PLJR 40
High Courts15 May 2008Dismissed
Sheet Basant Pashwan Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 206
Constitution of India, 1950 — Article 226