High Courts25 Feb 2008Allowed
Ratan Lal Kedia Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 590
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,146 of 2,661
High Courts22 Feb 2008Dismissed
Om Kumar Vs State of Bihar
Patna High Court · (2008) 4 PLJR 593
Criminal Procedure Code, 1973 (CrPC) — Section 227
High Courts22 Feb 2008Dismissed
Amitabh Vs State Bank of India and Others
Patna High Court · (2008) 2 PLJR 377
High Courts22 Feb 2008Dismissed
B.S. Food and Civil Supplies Vs Prem Nath Thakur
Patna High Court · (2008) 02 PAT CK 0127
High Courts22 Feb 2008Allowed
Mandhari Singh and Others Vs State of Bihar
Patna High Court · (2008) CriLJ 2864
Criminal Procedure Code, 1973 (CrPC) — Section 144, 319Penal Code, 1860 (IPC) — Section 143, 144, 380, 395, 427
High Courts22 Feb 2008Dismissed
Suresh Yadav Vs State of Bihar
Patna High Court · (2008) 4 PLJR 732
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts21 Feb 2008
Commissioner of Income Tax Vs Alkem Laboratories P. Ltd.
Patna High Court · (2008) 02 PAT CK 0145
High Courts21 Feb 2008Dismissed
Rajendra Singh and Others etc. Vs State of Bihar
Patna High Court · (2008) CriLJ 2401
Penal Code, 1860 (IPC) — Section 395
High Courts21 Feb 2008Allowed
Kamla Kant Trivedi Vs State of Bihar and Another
Patna High Court · (2008) CriLJ 2757
Criminal Procedure Code, 1973 (CrPC) — Section 245Penal Code, 1860 (IPC) — Section 323, 420
High Courts21 Feb 2008Allowed
Ramdeep Singh Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 320
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts21 Feb 2008
Najbun Nisa @ Najmul Nisa Vs Masrool Alam
Patna High Court · (2008) 2 PLJR 308
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98
High Courts21 Feb 2008Dismissed
Arjun Singh and Others Vs The State of Bihar and Others
Patna High Court · (2009) PLJR 964 Supp : (2008) 2 PLJR 964
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226
High Courts21 Feb 2008Dismissed
Vidya Vinod Pathak Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 641
High Courts20 Feb 2008
Bishwanath Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 403
High Courts20 Feb 2008Dismissed
Hardinge Memorial Fund Trust Vs The State of Bihar and Others
Patna High Court · (2009) PLJR 323 Supp : (2008) 1 PLJR 323
High Courts20 Feb 2008Dismissed
Rajendra Prasad Sah Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 20
High Courts20 Feb 2008
The State of Bihar Vs Umesh Yadav, Ashok Yadav and Sant Raj Bind Umesh Yadav, Ashok Yadav and Sant Raj Bind Vs The State of Bihar
Patna High Court · (2008) 02 PAT CK 0083
High Courts20 Feb 2008Dismissed
Atma Ram Khemka and Others Vs Punjab National Bank and Others
Patna High Court · (2008) 2 PLJR 449
Civil Procedure Code, 1908 (CPC) — Order 24 Rule 2
High Courts20 Feb 2008Dismissed
Union of India (UOI) and Others Vs Jaybir Yadav
Patna High Court · (2008) 118 FLR 207 : (2008) 3 PLJR 297
High Courts19 Feb 2008
Sangeeta Minki Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 445