High Courts19 Feb 2008
Sushmita Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 337
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,147 of 2,661
High Courts19 Feb 2008Allowed
Lakshaman Mandal Vs State of Bihar
Patna High Court · (2008) 56 BLJR 1939 : (2009) 3 PLJR 725
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 304, 341, 448
High Courts19 Feb 2008
Sidheshwar Prasad Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 277
Constitution of India, 1950 — Article 226
High Courts19 Feb 2008Allowed
Prakash Kumar and Others Vs The State of Shar and Others
Patna High Court · (2008) 3 PLJR 282
High Courts19 Feb 2008
Parshuram Singh Vs The State Bank of India and Others
Patna High Court · (2008) 3 PLJR 687
High Courts18 Feb 2008
Prof. Arun Kumar Sinha @ Arun Kumar Singh Vs State of Bihar
Patna High Court · (2008) 2 PLJR 330
High Courts18 Feb 2008Allowed
New Balaji Fertilizer and Others Vs the State of Bihar and Another
Patna High Court · (2008) 2 PLJR 395
Constitution of India, 1950 — Article 13, 19(1)(g), 19(6)Essential Commodities Act, 1955 — Section 3(5)(a)
High Courts18 Feb 2008
Baij Nath Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 712
High Courts18 Feb 2008Allowed
Jyoti Prasad Vs The State of Bihar and Another
Patna High Court · (2008) 3 PLJR 301
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 323, 341, 384, 389, 406
High Courts18 Feb 2008
Shyam Chandra Singh Vs The State of Bihar and Others
Patna High Court · (2008) 02 PAT CK 0063
High Courts18 Feb 2008Allowed
Arun Kumar Yadav and Others Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 296
Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 323, 498A
High Courts18 Feb 2008Dismissed
Gaya Nand Azad Vs The Union of India and Others
Patna High Court · (2008) 3 PLJR 586
High Courts15 Feb 2008Allowed
Trilochan Singh Kalsi Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 242
Penal Code, 1860 (IPC) — Section 166, 323, 406, 504
High Courts15 Feb 2008
Mundrika Singh Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 670
High Courts15 Feb 2008Allowed
Ajay Kumar Sinha Vs Bihar University and Others
Patna High Court · (2009) 4 PLJR 827
High Courts15 Feb 2008Dismissed
Brahmeshwar Pal Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 743
Constitution of India, 1950 — Article 12, 309
High Courts15 Feb 2008
Kanhaiya Kumar Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 503
High Courts15 Feb 2008Allowed
Ram Lakhan Yadav and Another Vs State of Bihar
Patna High Court · (2008) 56 BLJR 1697 : (2008) 3 PLJR 357
Penal Code, 1860 (IPC) — Section 307
High Courts15 Feb 2008Allowed
Vijaya Lakshmi and Others Vs State of Bihar and Another
Patna High Court · (2008) 56 BLJR 1704
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 465, 471
High Courts15 Feb 2008Dismissed
Ram Prasad Poddar Vs State of Bihar and Another
Patna High Court · (2008) 02 PAT CK 0108
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420