High Courts13 Feb 2008Allowed
Kameshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 456
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,149 of 2,661
High Courts13 Feb 2008Dismissed
Life Insurance Corporation of India and Others Vs Anil Kumar
Patna High Court · (2008) 1 PLJR 855
High Courts13 Feb 2008Allowed
Surendra Ojha Vs Mostt. Panpati Kaur and Others
Patna High Court · (2008) 02 PAT CK 0022
High Courts12 Feb 2008Dismissed
Madan Mohan Tiwary @ Madan Kishore Tiwary Vs State of Bihar
Patna High Court · (2008) 3 PLJR 19
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 363, 366A
High Courts12 Feb 2008
Kishori Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 458
High Courts12 Feb 2008Allowed
Smt. Shakuntala Kumari Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 661
High Courts12 Feb 2008Dismissed
The State of Bihar and Others Vs Parmanand Sinha
Patna High Court · (2008) 2 PLJR 658
High Courts12 Feb 2008Dismissed
Oriental Insurance Company Ltd. Vs Munni Devi and Others
Patna High Court · (2008) 2 PLJR 645
High Courts12 Feb 2008Dismissed
Smt. Malti Devi Vs Garib Das Singh and Others
Patna High Court · (2008) 2 PLJR 570
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Feb 2008Allowed
Sayed Eqbal Ahmad Ali @ S. Eqba Vs Prakash Sharma and Another
Patna High Court · (2008) 2 PLJR 431
High Courts12 Feb 2008Allowed
Sanjay Singh @ Mithlesh Singh Vs Union of India (UOI)
Patna High Court · (2008) 56 BLJR 1123 : (2009) 3 PLJR 259
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23
High Courts12 Feb 2008
Ram Niwas Agarwal and Another and Md. Nazre Alam Vs Manoj Kumar Agarwal and Others
Patna High Court · (2008) 56 BLJR 1514 : (2008) 2 PLJR 416
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts12 Feb 2008
Sanju Kumari Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 362
High Courts12 Feb 2008Allowed
Narayan Prasad Sah Vs The Union of India and Others
Patna High Court · (2008) 2 PLJR 581
High Courts12 Feb 2008Dismissed
Indu Devi Vs Kamla @ Kamala Singh and Others
Patna High Court · (2008) 2 PLJR 593
High Courts12 Feb 2008Dismissed
Dina Nath Paswan Vs State of Bihar
Patna High Court · (2009) 2 PLJR 763
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts12 Feb 2008
Justice B.N.P. Singh Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 386
Electricity Act, 2003 — Section 84, 84(1), 84(2), 85, 85(1)
High Courts08 Feb 2008Dismissed
The Bihar Public Service Commission and Others Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 155
High Courts08 Feb 2008
Mostt. Daulati Devi @ Daulati Kuwar Vs Patna University and Others
Patna High Court · (2008) 02 PAT CK 0105