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Patna High Court judgments

53,217 judgments · page 1,150 of 2,661

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High Courts08 Feb 2008

Tej Narayan Yadav Vs The State of Bihar and Others

Patna High Court · (2008) 2 PLJR 487

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High Courts08 Feb 2008Dismissed

Amir Lal Singh and Others Vs State of Bihar

Patna High Court · (2008) 56 BLJR 1187 : (2008) 4 PLJR 804

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
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High Courts08 Feb 2008Dismissed

Krishna Kumar @ Munna Lal Vs State of Bihar

Patna High Court · (2008) 02 PAT CK 0085

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High Courts08 Feb 2008Allowed

Amrendra Narain Banker and Others Vs The State of Bihar and Others

Patna High Court · (2008) 02 PAT CK 0044

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High Courts08 Feb 2008Dismissed

Gaily Ara Rozy and Others Vs The State of Bihar and Others

Patna High Court · (2008) 02 PAT CK 0040

Land Acquisition Act, 1894 — Section 11, 11A, 17(1), 17(3A), 4
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High Courts08 Feb 2008Allowed

Chandeshwar Prasad Singh @ Chandeshwar Singh Vs The Muzaffarpur Central Co-operative Bank Ltd. and Another

Patna High Court · (2008) 4 PLJR 191

Limitation Act, 1963 — Section 5
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High Courts08 Feb 2008Allowed

The State of Bihar and Others Vs Parwez Ahmad

Patna High Court · (2008) 2 PLJR 660

Constitution of India, 1950 — Article 14, 16
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High Courts08 Feb 2008Allowed

Arbind Poddar and Others Vs The State of Bihar and Another

Patna High Court · (2009) 1 PLJR 366

Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 323
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High Courts07 Feb 2008Allowed

Keshav Singh and Others Vs State of Bihar

Patna High Court · (2008) 2 PLJR 606

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
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High Courts07 Feb 2008Allowed

Bhagwan Prasad and Others Vs The State of Bihar and Others

Patna High Court · (2008) 2 PLJR 453

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High Courts07 Feb 2008Allowed

Ashalata Verma Vs Bihar State Housing Board and Others

Patna High Court · (2008) 2 PLJR 332

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High Courts07 Feb 2008Dismissed

State of Bihar and Others Vs Dinesh Prasad

Patna High Court · (2008) 02 PAT CK 0084

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High Courts07 Feb 2008

State of Bihar and Another Vs Lucky Paper Industries

Patna High Court · (2008) 02 PAT CK 0061

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High Courts07 Feb 2008Dismissed

Birendra Kumar Poddar @ Birendra Poddar Vs Ghanshyam Mandal and Others

Patna High Court · (2008) 2 PLJR 782

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High Courts07 Feb 2008Allowed

M/s Aman Enterprises Vs The Union of India and Others

Patna High Court · (2008) 2 PLJR 391

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High Courts07 Feb 2008Dismissed

Bhupendra Narayan Singh Vs The State of Bihar and Others

Patna High Court · (2008) 2 PLJR 313

Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 3, 3(3)
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High Courts06 Feb 2008

Farmudur and Another Vs The State of Bihar and Others

Patna High Court · (2008) 3 PLJR 417

Constitution of India, 1950 — Article 14
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High Courts06 Feb 2008Dismissed

Bihar State Housing Board and Others Vs Shiv Sahay Verma and Another

Patna High Court · (2008) 2 PLJR 384

Constitution of India, 1950 — Article 226
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High Courts06 Feb 2008Allowed

Dr. Prabhat Kumar Nayak Vs The State of Bihar and Others

Patna High Court · (2008) 02 PAT CK 0103

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High Courts06 Feb 2008Allowed

Rupa Kumari Shrama and Others Vs The State of Bihar and Others Subhadra Kumari and Others Vs The State of Bihar and Another

Patna High Court · (2008) 56 BLJR 1152 : (2008) 2 PLJR 425

Constitution of India, 1950 — Article 309
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