High Courts06 Feb 2008Allowed
Manju Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 1158
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,151 of 2,661
High Courts06 Feb 2008Allowed
Jang Bahadur Singh @ Bijoy Singh Vs The Union of India(UOI) and Others
Patna High Court · (2009) ACJ 1578 : AIR 2008 Patna 91 : (2008) 56 BLJR 1113 : (2008) 2 PLJR 257
Constitution of India, 1950 — Article 12
High Courts06 Feb 2008Dismissed
Parshuram Prasad Sah and Another Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 724
High Courts06 Feb 2008Allowed
Sita Ram Chaudhary Vs State of Bihar and Others
Patna High Court · (2008) 117 FLR 305 : (2008) 2 PLJR 730
High Courts06 Feb 2008Dismissed
Chaudhary Mahmood Ahmad Vs Union of India and Others
Patna High Court · (2008) 3 PLJR 151
Bihar Reorganisation Act, 2000 — Section 72
High Courts05 Feb 2008Allowed
Prashant Kumar Das @ P.K. Das and Others Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 45
Penal Code, 1860 (IPC) — Section 409, 418, 424
High Courts05 Feb 2008Allowed
Siddhi Sadan Giri Vs State of Bihar
Patna High Court · (2008) 4 PLJR 177
Essential Commodities Act, 1955 — Section 3, 7
High Courts05 Feb 2008
Ajit Narayan Lall and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 856
High Courts05 Feb 2008Dismissed
Uday Bhan Singh Vs Sri Ram Janki and Others
Patna High Court · (2008) 4 PLJR 137
High Courts05 Feb 2008Allowed
Sudhir Yadav and Another Vs The State of Bihar
Patna High Court · (2009) 4 PLJR 748
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Feb 2008
K.K. Chaubey Vs The High Court of Judicature at Patna and Others
Patna High Court · (2008) 2 PLJR 346
High Courts05 Feb 2008Allowed
State of Bihar and Others Vs Bhawani Industries Ltd.
Patna High Court · AIR 2008 Patna 121 : (2008) 2 CTLJ 420 : (2008) 3 PLJR 1
High Courts05 Feb 2008
Vijay Krishna Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 781
High Courts05 Feb 2008Allowed
Dr. Ashok Kumar Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 37
Criminal Procedure Code, 1973 (CrPC) — Section 144, 202, 406, 482Penal Code, 1860 (IPC) — Section 406
High Courts05 Feb 2008Allowed
Krishna Manjhi Vs State of Bihar and Another
Patna High Court · (2008) 56 BLJR 1691
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Feb 2008Allowed
Vikramkant Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 1141 : (2008) 1 PLJR 843
High Courts05 Feb 2008Allowed
Chandrashekhar Yadav Vs State of Bihar
Patna High Court · (2008) 02 PAT CK 0092
Essential Commodities Act, 1955 — Section 3, 7
High Courts05 Feb 2008Dismissed
Shankar Prasad Sah Vs The Presiding Officer, Central Govt. Industrial Tribunal No. 1 and Another
Patna High Court · (2008) 02 PAT CK 0071
High Courts05 Feb 2008Dismissed
Subhash Chandra Singh Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 1111 : (2008) 1 PLJR 854
Bihar Reservation of Vacancies in Posts and Services (For Scheduled Castes, Scheduled Tribes and other Backward classes) (Amendment) Act, 2003 — Section 1, 2, 3, 4Bihar Reservation of Vacancies in Posts and Services (for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1991 — Section 4(2)
High Courts05 Feb 2008Dismissed
Shankar Prasad Sah Vs Presiding Officer, Central Government Industrial Tribunal No. 1 and Another
Patna High Court · (2008) 02 PAT CK 0059