High Courts23 Mar 2009
Jitendra Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 589
Penal Code, 1860 (IPC) — Section 34, 363, 380, 452, 498(A)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,072 of 2,661
High Courts23 Mar 2009Dismissed
Oriental Insurance Company Ltd. Vs State of Bihar and Others
Patna High Court · (2010) 126 FLR 552 : (2009) 123 FLR 311
Constitution of India, 1950 — Article 226, 227Workmens Compensation Act, 1923 — Section 30
High Courts23 Mar 2009Allowed
Sri Sukh Chandra Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 407
Bihar Tenancy Act, 1885 — Section 48E, 48E(3), 48E(8)
High Courts23 Mar 2009Allowed
Deo Nandan Prasad Mahto Vs State of Bihar
Patna High Court · (2009) 4 PLJR 553
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 409
High Courts20 Mar 2009Dismissed
Radhika Devi Vs Rajesh Kumar Niranjan and Others
Patna High Court · (2010) 8 RCR(Civil) 2720
High Courts20 Mar 2009Dismissed
Sheela Kumar and Others Vs State of Bihar
Patna High Court · (2010) 1 RCR(Criminal) 139
High Courts20 Mar 2009Allowed
The Secretary, Adhoc Governing Body, Jagdeo Memorial College Vs The Chancellor of The Universities of Bihar and Others
Patna High Court · (2009) 03 PAT CK 0080
Bihar College Service Commission Act, 1976 — Section 2(10), 2(13), 2(3), 2(9)Bihar State Universities Act, 1976 — Section 58(3)
High Courts20 Mar 2009Dismissed
Hemchandra Jha Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 3
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts20 Mar 2009Allowed
Jokhu Singh Vs State of Bihar
Patna High Court · (2009) 3 PLJR 349
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 173(2), 173(8), 482Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Mar 2009Dismissed
Mohammad Rustam Vs Anwar Ahmad
Patna High Court · (2009) 3 PLJR 179
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 2(f)Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts20 Mar 2009Allowed
Jaideo Yadav and Others Vs Raghunath Yadav and Another
Patna High Court · (2009) 3 PLJR 529
Transfer of Property Act, 1882 — Section 54
High Courts20 Mar 2009
M/s. Raghav Construction Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 507
High Courts20 Mar 2009Dismissed
Smt. Premlata Devi and Others Vs Smt. Radha Devi and Others
Patna High Court · (2009) 4 PLJR 114
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts19 Mar 2009Dismissed
Shesh Prasad Singh Vs The State of Bihar, The Administrator, BISCOMAUN, The Secretary, Department of Cooperative, Govt. of Bihar and The Registrar, Co-operative Govt. of Bihar
Patna High Court · (2009) 03 PAT CK 0078
High Courts19 Mar 2009Allowed
Md. Sagir and Md. Mukhtar Alam Vs State of Bihar and Another
Patna High Court · (2009) 57 BLJR 2191 : (2009) 3 PLJR 212
Prevention of Food Adulteration Act, 1954 — Section 16(1)(A), 2Prevention of Food Adulteration Rules, 1955 — Rule 32(2)
High Courts19 Mar 2009Allowed
Umesh Kumar and Others Vs State of Bihar and Another
Patna High Court · (2009) 3 PLJR 830
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B
High Courts19 Mar 2009Allowed
Kishori Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 736
High Courts19 Mar 2009Dismissed
Murari Lal Dubey Vs Shailesh Kumar Pandey and Others
Patna High Court · (2009) 2 PLJR 887
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Transfer of Property Act, 1882 — Section 83
High Courts19 Mar 2009
Most. Kalyani Devi and Others Vs Arun Mirdha and Others
Patna High Court · (2009) 3 PLJR 604
High Courts18 Mar 2009Dismissed
Bishwanath Prasad Vs Ganesh Prasad and Another
Patna High Court · (2009) 3 PLJR 84
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 17 Rule 2, Order 17 Rule 3(a), Order 9 Rule 9