High Courts06 Mar 2009
Md. Arshad @ Chhotu @ Md. Arshad Alam Vs Most. Shahnaz Bano
Patna High Court · (2009) 2 PLJR 822
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 2, 5
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,074 of 2,661
High Courts06 Mar 2009Dismissed
Katihar Medical College Vs Kundan Kishore and Another
Patna High Court · (2009) 2 PLJR 942
High Courts05 Mar 2009
D.N. Singh Vs Commissioner of Income Tax and Another
Patna High Court · (2009) 03 PAT CK 0101
High Courts05 Mar 2009
Majibur Rahman Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 220
Bihar Panchayat Raj Act, 1947 — Section 46(4)
High Courts05 Mar 2009
Lallan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 556
High Courts05 Mar 2009Allowed
Santosh Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 170
High Courts05 Mar 2009Allowed
Ganeshwar Roy @ Guneshwar Roy Vs The Indian Oil Corporation Limited and Others
Patna High Court · (2009) 3 PLJR 929
High Courts04 Mar 2009Allowed
In Re: In the goods of late Julum Dhari Tiwary and Others
Patna High Court · (2009) 3 PLJR 348
High Courts04 Mar 2009Allowed
Manan Sah Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 512
High Courts04 Mar 2009Dismissed
Anita Kuwar and Others Vs Chandra Bhushan Singh and Others
Patna High Court · (2009) 03 PAT CK 0095
High Courts04 Mar 2009Dismissed
Md. Kasim @ Bhuttu and Md. Nabijan @ Sukhara Vs State of Bihar
Patna High Court · (2009) 57 BLJR 1343 : (2009) 3 PLJR 233
Penal Code, 1860 (IPC) — Section 395, 397
High Courts04 Mar 2009Allowed
The State of Bihar Vs Manoj Kumar Singh and Yogendra Singh Yogendra Singh Vs The State of Bihar
Patna High Court · (2009) 03 PAT CK 0057
High Courts04 Mar 2009Dismissed
Atik Ahmad Ansari Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 196
High Courts04 Mar 2009Allowed
Kanti Devi, Ravi Ranjan Prasad and Prasad Singh, Ravi Shankar and Rajnish Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 554
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 14, 15, 16
High Courts03 Mar 2009
Amiruzzaman @ Md. Amir and Others Vs Manik Chand Binakia and Others
Patna High Court · (2009) 3 PLJR 335
High Courts03 Mar 2009Dismissed
Ganesh Rai Vs State of Bihar
Patna High Court · (2009) 2 PLJR 939
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts03 Mar 2009
Budhu Choudhary @ Budhu Yadav and Another Vs Suresh Bhaitha and Others
Patna High Court · (2009) 3 PLJR 336
High Courts03 Mar 2009
S.K. Food Product Vs The Bihar State Electricity Board and Others
Patna High Court · (2011) 1 PLJR 949
Penal Code, 1860 (IPC) — Section 379, 415, 420, 467, 472
High Courts03 Mar 2009
Vinod Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 2280 : (2009) 6 SLR 588