High Courts28 Feb 2009Allowed
Bindeshwar Paswan Vs The State of Bihar
Patna High Court · (2009) 57 BLJR 1947 : (2009) CriLJ 4743 : (2009) 3 PLJR 75
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 164Penal Code, 1860 (IPC) — Section 366, 376
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,076 of 2,661
High Courts28 Feb 2009Dismissed
Smt. Pavitra Kumari Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 934
High Courts27 Feb 2009
Sunil Kumar Paswan Vs Bihar State Financial Corporation and Others
Patna High Court · AIR 2009 Patna 116
State Financial Corporations Act, 1951 — Section 29
High Courts27 Feb 2009Allowed
Hazari Sah Vs State of Bihar and Others
Patna High Court · (2009) 122 FLR 972 : (2010) 1 LLJ 66 : (2009) 3 PLJR 64
Employees State Insurance Act, 1948 — Section 45(2), 45A(1), 45B
High Courts27 Feb 2009Allowed
Ajoy Kumar Poddar Vs The State of Bihar
Patna High Court · (2009) 57 BLJR 1336 : (2009) CriLJ 2044 : (2010) 1 Crimes 471 : (2009) 4 PLJR 419
Bihar Trade Articles (Licences Unification) Order, 1984 — Section 31Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 322Essential Commodities Act, 1955 — Section 12AA, 3, 7
High Courts27 Feb 2009Dismissed
Chandradutt Prasad Yadav Vs State of Bihar and Others
Patna High Court · AIR 2009 Patna 104 : (2009) 3 PLJR 100 : (2010) 8 RCR(Civil) 2714
Bihar Panchayat Raj Act, 2006 — Section 44(3)(i), 46
High Courts27 Feb 2009Allowed
Shibu Banka @ Sheonath Banka Vs The State of Bihar and Another
Patna High Court · (2009) 3 PLJR 800
Essential Commodities Act, 1955 — Section 3, 7
High Courts27 Feb 2009Allowed
Tapeshwar Yadav @ Tappo Yadav and Others Vs The State of Bihar
Patna High Court · (2009) 3 PLJR 191
Penal Code, 1860 (IPC) — Section 34
High Courts27 Feb 2009Dismissed
Nawal Patel Vs Ramawati Devi
Patna High Court · (2009) 3 PLJR 323
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19(4)
High Courts26 Feb 2009
Sudhir Kumar @ Sudhir Kumar Barnwal and Others Vs The State of Bihar and Smt. Anshu Kumari
Patna High Court · (2009) 02 PAT CK 0118
High Courts26 Feb 2009
Shahid Hadi Vs State of Bihar and Others
Patna High Court · (2009) 57 BLJR 1909 : (2009) 3 PLJR 289
Penal Code, 1860 (IPC) — Section 323, 325, 34, 341, 379
High Courts26 Feb 2009
Shivlal Thakur and Jailal Thakur Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 1935
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 135, 137, 138
High Courts26 Feb 2009Allowed
Ramesh Kumar Sriwastava and Rupa Srivastava Vs The State of Bihar and Kumari Suman
Patna High Court · (2009) 02 PAT CK 0073
High Courts26 Feb 2009Allowed
Wakil Singh Vs The State of Bihar
Patna High Court · (2009) 57 BLJR 1332 : (2009) 3 PLJR 628
Penal Code, 1860 (IPC) — Section 304
High Courts26 Feb 2009Allowed
M/s. Himalaya Agro Chemicals Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 378
Constitution of India, 1950 — Article 19(1)(g)Essential Commodities Act, 1955 — Section 3, 5
High Courts26 Feb 2009
Arbind Kumar Vs State of Bihar and Others
Patna High Court · (2009) 3 PLJR 788
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts26 Feb 2009Allowed
Amit Raj Vs The State of Bihar and Sushil Kumar, Proprietor of Sparsh Technologies
Patna High Court · (2009) 57 BLJR 1933
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts26 Feb 2009
Bhartendu Narain Singh Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 953
High Courts25 Feb 2009Dismissed
Central Warehousing Corporation and Another Vs Ram Narayan Indoria
Patna High Court · (2010) 8 RCR(Civil) 2743