High Courts03 Mar 2009Allowed
Shankar Mehta Vs State of Bihar
Patna High Court · (2009) 3 PLJR 276
Essential Commodities Act, 1955 — Section 3, 7Evidence Act, 1872 — Section 114
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,075 of 2,661
High Courts03 Mar 2009Allowed
Shambhu Pandey Vs State of Bihar
Patna High Court · (2009) 03 PAT CK 0075
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 307, 34
High Courts03 Mar 2009Allowed
Tantia Construction Company Ltd. Vs The Union of India(UOI) and Others
Patna High Court · (2009) 57 BLJR 1940 : (2009) 3 PLJR 569
High Courts03 Mar 2009Dismissed
Ranjit Lal Bhaiya Vs The State of Bihar and Bablu Lal Dhokari
Patna High Court · (2009) 03 PAT CK 0070
High Courts03 Mar 2009Allowed
Janki Sharan Gupta and Others Vs The State of Bihar and Paltan Bhagat
Patna High Court · (2009) 57 BLJR 1931
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 202, 203, 204Penal Code, 1860 (IPC) — Section 323, 34, 379, 427
High Courts03 Mar 2009Dismissed
Delite Spinning Mills Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2009) 2 PLJR 448 : (2009) 24 VST 461
Bihar Finance Act, 1981 — Section 11
High Courts03 Mar 2009Allowed
Sheo Nath Chaudhary Vs The State of Bihar
Patna High Court · (2009) 57 BLJR 1346 : (2009) 3 PLJR 669
Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 100, 3(4)Penal Code, 1860 (IPC) — Section 307
High Courts03 Mar 2009Dismissed
The State of Bihar and Others Vs Brij Bihari Prasad and Others
Patna High Court · (2009) 3 PLJR 463
High Courts03 Mar 2009Allowed
Lal Babu Kumar @ Alatu Vs The State of Bihar and Another
Patna High Court · (2009) 3 PLJR 174
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49
High Courts03 Mar 2009Dismissed
The State of Bihar and Deputy Secretary, Department of Home, Govt. of Bihar Vs Brij Bihari Prasad, Union of India(UOI) and Others
Patna High Court · (2009) 57 BLJR 1937
High Courts03 Mar 2009Allowed
Raj Kishore Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 276
High Courts03 Mar 2009Allowed
Vimala Prasad, Proprietor Hotel Swagatam, Exhibition Road, Patna Vs The Bihar State Electricity Board and Others
Patna High Court · (2009) 2 PLJR 991
Electricity Act, 2003 — Section 154(5)
High Courts02 Mar 2009Dismissed
Inderjit Singh Vs The Union of India (UOI) and Others
Patna High Court · (2011) 1 PLJR 452
Constitution of India, 1950 — Article 226(2)
High Courts02 Mar 2009Allowed
B.K. Sureka and Others Vs State of Bihar and Another
Patna High Court · (2011) 1 PLJR 615
Penal Code, 1860 (IPC) — Section 34, 420, 427
High Courts02 Mar 2009
Kashi Nath Dubey and Others Vs Shanti Pandey and Another
Patna High Court · (2009) 3 PLJR 555
High Courts02 Mar 2009Allowed
Mithilesh Prasad and Another Vs The Central Administrative Tribunal, Patna Bench and Others
Patna High Court · (2009) 2 PLJR 603
High Courts28 Feb 2009Dismissed
Prasan Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 331
National Council for Teacher Education Act, 1993 — Section 18
High Courts28 Feb 2009Allowed
Ashok Kumar Thakur @ Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 02 PAT CK 0100
High Courts28 Feb 2009Dismissed
New Swadeshi Sugar Mills Limited Vs The State of Bihar, The Secretary, Sugarcane, The Cane Commissioner and Shri Amruddin Ahmad
Patna High Court · (2009) 02 PAT CK 0095
High Courts28 Feb 2009Allowed
Birendra Mishra Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 770 : (2009) 2 PLJR 361