High Courts18 Mar 2009Dismissed
Jaswant Singh Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 925
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,073 of 2,661
High Courts18 Mar 2009
ITC Limited Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 933
High Courts18 Mar 2009Dismissed
Gazala Khatoon Vs The State of Bihar and Others
Patna High Court · (2009) 03 PAT CK 0085
High Courts18 Mar 2009Dismissed
State of Bihar and Another Vs Ram Binod Chaudhary
Patna High Court · AIR 2009 Patna 115 : (2009) 4 PLJR 557 : (2010) 8 RCR(Civil) 2726
Constitution of India, 1950 — Article 226
High Courts18 Mar 2009
Ramsarup Industrial Corporation (Unit of Ramsarup Industries Limited) Vs The State of Bihar and Others
Patna High Court · (2009) 03 PAT CK 0047
High Courts18 Mar 2009Allowed
Rajendra Chaudhary Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 465
Bihar Panchayat Raj Act, 2006 — Section 44(3)(vii), 46(4)
High Courts18 Mar 2009Allowed
Sheo Kumar Shukla Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 187
High Courts18 Mar 2009
Ajay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 277
High Courts17 Mar 2009Dismissed
Upendra Singh Vs Chief General Manager, State Bank of India, Patna and others
Patna High Court · (2009) 122 FLR 378 : (2009) 2 PLJR 893
High Courts17 Mar 2009Allowed
Rabinder Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 113
High Courts17 Mar 2009Allowed
Alok Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 929
High Courts16 Mar 2009Allowed
Pramod Kumhar and Sanjay Kumar Vs State of Bihar and Assistant Mining Officer
Patna High Court · (2009) 03 PAT CK 0084
Penal Code, 1860 (IPC) — Section 379
High Courts16 Mar 2009
Ram Singhasan Jha and Others Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 1621 : (2009) 4 PLJR 106
High Courts16 Mar 2009Dismissed
Ramdeo Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 179
Constitution of India, 1950 — Article 226
High Courts16 Mar 2009Allowed
Arjun Das Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 154
High Courts16 Mar 2009Allowed
Azhar Hussain and Another Vs The State of Bihar and Another
Patna High Court · (2009) 3 PLJR 186
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 379, 498A
High Courts16 Mar 2009
Laboratory Asstt. Association and Another Vs The State of Bihar and Another
Patna High Court · (2009) 3 PLJR 818
Bihar Finance Rules, 1981 — Rule 74Bihar Service Code, 1952 — Rule 58
High Courts16 Mar 2009Allowed
Janeshwar Pandey Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 811
High Courts06 Mar 2009
Bibi Rashida Khatoon Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 61
Constitution of India, 1950 — Article 14
High Courts06 Mar 2009Dismissed
Venkatesh Kumar Pandey Vs State of Bihar and Others
Patna High Court · (2009) 03 PAT CK 0077