High Courts26 Mar 2009Dismissed
Raj Narayan Singh Vs Om Prakash Singh and Others
Patna High Court · (2009) 3 PLJR 824
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,071 of 2,661
High Courts26 Mar 2009
M/s. Manokamna Food Products Raxaul Vs The State of Bihar and Another
Patna High Court · (2009) 3 PLJR 232
High Courts25 Mar 2009
Kamal Kishore Gupta Vs State of Bihar and Another
Patna High Court · (2009) 4 PLJR 930
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 323, 352, 420, 441, 467
High Courts25 Mar 2009Allowed
Senior Divisional Manager, National insurance Company Ltd. Vs Sayeeda Khatoon and Others
Patna High Court · (2009) 4 PLJR 431
Motor Vehicles Act, 1988 — Section 140, 173
High Courts25 Mar 2009
Raj Kumar Singh Yadav Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 778
Constitution of India, 1950 — Article 19(1)(g)
High Courts25 Mar 2009Allowed
Abdus Shakoor @ Shakur Mian and Others Vs Md. Raja Mian
Patna High Court · (2009) 4 PLJR 302
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts25 Mar 2009Dismissed
The State of Bihar Vs Md. Sahabuddin
Patna High Court · (2009) 57 BLJR 2274 : (2009) 2 PLJR 890
Arms Act, 1959 — Section 2, 25(1), 25(1)(1), 25(1)(1A), 25(1B)Criminal Procedure Code, 1973 (CrPC) — Section 216, 313, 323Penal Code, 1860 (IPC) — Section 122, 414
High Courts25 Mar 2009
Ex-Armymen''s Protection Services Private Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2009) 03 PAT CK 0025
High Courts24 Mar 2009Allowed
Lalit Kishore Choudhary Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 631
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(3), 11(1), 15(1)
High Courts24 Mar 2009Allowed
Tapeshwar Singh Vs The State of Bihar
Patna High Court · (2009) 3 PLJR 580
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(a)(1)
High Courts24 Mar 2009Allowed
Rajendra Thakur Vs State of Bihar
Patna High Court · (2009) CriLJ 4240 : (2010) 2 PLJR 75 : (2009) 3 PLJR 493
Criminal Procedure Code, 1973 (CrPC) — Section 202, 33Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 364
High Courts24 Mar 2009Dismissed
Anuj Kumar Vs The Union of India (UOI) and Others
Patna High Court · (2010) 1 PLJR 107
High Courts24 Mar 2009Allowed
Meena Devi Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 2253 : (2009) 3 PLJR 354
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 16Consolidation Act, 1948 — Section 10(2)
High Courts24 Mar 2009Dismissed
Rajendra Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 17
Constitution of India, 1950 — Article 14
High Courts24 Mar 2009Allowed
Shiv Narayan Thakur Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 398
High Courts23 Mar 2009Dismissed
M/s Su-Kam Power System Ltd. Vs State of Bihar and Others
Patna High Court · (2009) 2 PLJR 842
High Courts23 Mar 2009Dismissed
Lalu Singh Vs State of Bihar and Others
Patna High Court · (2009) 03 PAT CK 0090
High Courts23 Mar 2009Dismissed
Heman Rai Vs State Election Commission and Others
Patna High Court · AIR 2009 Patna 101 : (2010) 1 PLJR 100 : (2009) 2 PLJR 922 : (2010) 8 RCR(Civil) 2710
Constitution of India, 1950 — Article 226
High Courts23 Mar 2009Disposed Off
Vijeta Construction Ltd. Vs The State of Bihar
Patna High Court · (2009) 03 PAT CK 0074