High Courts31 Mar 2009Allowed
Manoj Rai and Birendra Kumar Vs The State of Bihar
Patna High Court · (2009) 3 PLJR 734
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(1), 20(1)(C)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,070 of 2,661
High Courts31 Mar 2009Allowed
Madhusudan Mukherjee and Shankar Prasad Sahu Vs The State of Bihar and The Inspector General-cum-Special Secretary, Cabinet Vigilance Department, Bureau of Investigation
Patna High Court · (2010) 6 RCR(Criminal) 620
High Courts31 Mar 2009Allowed
Devendra Rai Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 903
Motor Vehicles Act, 1988 — Section 200
High Courts30 Mar 2009Dismissed
Nagendra Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 324
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts30 Mar 2009Allowed
Bal Mukund Singh Vs Gautam Singh and Others
Patna High Court · (2009) 3 PLJR 14
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10
High Courts30 Mar 2009Allowed
Vijay Kumar Singh Vs The State of Bihar
Patna High Court · (2009) 03 PAT CK 0093
High Courts30 Mar 2009
Ashutosh Kumar Roy Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 739
High Courts27 Mar 2009Allowed
Madho Lal Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 852
High Courts27 Mar 2009Allowed
Ganesh Mandal Vs State of Bihar
Patna High Court · (2009) 57 BLJR 2980 : (2009) 4 PLJR 825
Penal Code, 1860 (IPC) — Section 362, 366
High Courts27 Mar 2009
Dr. Sunil Kumar Tiwary and Others Vs The State of Bihar
Patna High Court · (2009) 03 PAT CK 0055
High Courts27 Mar 2009Dismissed
Subedar Yadav @ Santan Jee @ Ramashankar Jee Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 838
Arms Act, 1959 — Section 27Bihar Control of Crimes Act, 1981 — Section 12(2)Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts27 Mar 2009
Rajesh Ranjan Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 524
High Courts27 Mar 2009
Raghubans Singh and etc. Vs State of Bihar
Patna High Court · (2009) 03 PAT CK 0010
High Courts26 Mar 2009Dismissed
The State of Bihar and Others Vs Horil Sahni
Patna High Court · (2009) 3 PLJR 988
High Courts26 Mar 2009Allowed
Prity Ranjan Vs The Union of India (UOI) and Others
Patna High Court · (2009) 3 PLJR 242
High Courts26 Mar 2009Allowed
Sumant Ojha, Paramhans Ojha, Ajanta Devi and Tuntun Ojha Vs The State of Bihar
Patna High Court · (2011) 7 RCR(Criminal) 1220
High Courts26 Mar 2009
Anil Kishore Chaudhary @ Anil Chaudhary Vs State of Bihar and Subhash Ram S.I.
Patna High Court · (2009) 4 PLJR 928
Essential Commodities Act, 1955 — Section 7
High Courts26 Mar 2009Allowed
Scorpion Express Pvt. Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2010) 8 RCR(Civil) 2716
High Courts26 Mar 2009
Dr. Madan Prasad @ Madan Mohan Prasad Vs State of Bihar and Another
Patna High Court · (2009) 4 PLJR 931
High Courts26 Mar 2009Dismissed
Niraj Kumar Vs The Indian Oil Corporation Ltd. and Others
Patna High Court · (2009) 3 PLJR 591