High Courts08 Apr 2009Allowed
Ujjway Kumar, Uday Kumar, Poonam Kumari and Chandra Mohan Sah Vs Kedar Sah and Others
Patna High Court · (2009) 57 BLJR 2524 : (2009) 4 PLJR 772
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,068 of 2,661
High Courts08 Apr 2009Dismissed
Dr. Chandra Mohan Jha Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 476
Constitution of India, 1950 — Article 14, 16, 309General Clauses Act, 1897 — Section 6Government of India Act, 1935 — Section 205, 209
High Courts08 Apr 2009Dismissed
Smt. Kanti Devi Srivastava Vs The State of Bihar, The Director (Primary Education), The District Superintendent of Education and The Accountant General
Patna High Court · (2009) 57 BLJR 1629 : (2010) 2 PLJR 540
High Courts08 Apr 2009Dismissed
Janki Devi Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 588
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 145Hindu Marriage Act, 1955 — Section 25
High Courts08 Apr 2009Allowed
Kamla Prasad Vs Hon''ble High Court of Judicature at Patna and others
Patna High Court · (2009) 122 FLR 977 : (2009) 3 PLJR 15
High Courts08 Apr 2009
Magadh University Post Graduate Teachers Association, Bodh Gaya Vs The Bihar State Election Commission and Others Shikshak Sangh, Ram Krishna Dwarika College Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 640
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 21A, 226, 324, 327Representation of the People Act, 1951 — Section 159, 159(1), 159(2)(ii), 26
High Courts07 Apr 2009
ECI Engineering and Construction Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 49
High Courts07 Apr 2009Allowed
Mamta Kumari Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 874
High Courts07 Apr 2009Allowed
M/s. Simanchal Construction and Another Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 405
High Courts07 Apr 2009Allowed
Times Publishing House Ltd. Vs The State of Bihar and Another
Patna High Court · (2009) 3 PLJR 574
Bihar Shops and Establishments Act, 1953 — Section 16, 17, 17(1), 2, 26Constitution of India, 1950 — Article 254Industrial Disputes Act, 1947 — Section 10, 11A, 2A, 3, 33C
High Courts06 Apr 2009
Ganesh Prasad Singh Vs State of Bihar
Patna High Court · (2009) 3 PLJR 1034
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 177, 177, 178
High Courts06 Apr 2009
Smt. Anjulata Kumari, Suman Kumar and Others, Sunil Kumar Pandey and Others and Meera Devi and Others Vs The State of Bihar and Others
Patna High Court · (2009) 04 PAT CK 0099
High Courts06 Apr 2009Allowed
Baidyanath Mahto Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 542
High Courts06 Apr 2009Allowed
R. Jaya Prakash @ J.P. Vs State of Bihar
Patna High Court · (2009) 57 BLJR 2516 : (2009) 3 PLJR 468
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 73
High Courts06 Apr 2009Allowed
Rudra Nand Mishra Vs The Bihar State Electricity Board and Others
Patna High Court · (2009) 04 PAT CK 0064
High Courts06 Apr 2009Dismissed
Anpurna Kumari and Others Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 312
Criminal Procedure Code, 1973 (CrPC) — Section 220, 223, 223(b)Penal Code, 1860 (IPC) — Section 120B, 201, 420, 467, 468Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1)(d), 13(1)(d)
High Courts06 Apr 2009
Ganesh Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 1029
Constitution of India, 1950 — Article 300ACriminal Procedure Code, 1973 (CrPC) — Section 82, 83, 83(3), 84
High Courts06 Apr 2009Allowed
Dwarakadhish Agro Pvt. Ltd. Vs The UCO Bank and Others
Patna High Court · (2010) 8 RCR(Civil) 2712
High Courts06 Apr 2009Allowed
Union of India (UOI) and Others Vs Trimurti Enterprises
Patna High Court · (2009) 04 PAT CK 0021
High Courts06 Apr 2009
Narendra Kumar @ Singh Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 769