High Courts10 Apr 2009Dismissed
Narender Narayan Singh Vs The State of Bihar and Dinesh Kumar Singh
Patna High Court · (2009) 04 PAT CK 0094
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,067 of 2,661
High Courts10 Apr 2009
Ram Prakash Sharma and Others Vs The State of Bihar and Ragini Sharma
Patna High Court · (2009) 57 BLJR 2264 : (2009) 3 PLJR 806
Criminal Procedure Code, 1973 (CrPC) — Section 173, 244, 244(1), 245, 245(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 316, 34, 384, 498A
High Courts10 Apr 2009Dismissed
Salim @ Salimuddin and Others Vs State of Bihar and Nurul Hoda
Patna High Court · (2009) 57 BLJR 2278 : (2010) 2 PLJR 265
Penal Code, 1860 (IPC) — Section 307, 324, 379
High Courts10 Apr 2009Dismissed
Nand Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 2256 : (2012) 1 PLJR 747
High Courts10 Apr 2009
Jaipal Ram Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 346
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(b), 125(1)(b)Hindu Marriage Act, 1955 — Section 11, 5, 5(1)
High Courts10 Apr 2009Allowed
Ramesh Kumar @ Ramesh Singh Vs The State of Bihar and Another
Patna High Court · (2009) 3 PLJR 805
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 202, 210Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts10 Apr 2009Allowed
Ram Swarth Thakur Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 510
High Courts09 Apr 2009
Nand Kishore Rai Vs The State of Bihar
Patna High Court · (2009) 3 PLJR 55
Criminal Procedure Code, 1973 (CrPC) — Section 468Prevention of Insults to National Honour Act, 1971 — Section 2
High Courts09 Apr 2009
Official Liquidator, High Court Vs Mahendra Prasad and Another
Patna High Court · (2010) 153 CompCas 354
Companies Act, 1956 — Section 433(4), 433(e), 433(f), 439(3)
High Courts09 Apr 2009Allowed
Bankey Bihari Singh Vs The Indian Oil Corporation Ltd., Indian Oil Bhawan, Nauahatta Road, Besides Dhakuri Bridge, Kolkatta and Others
Patna High Court · (2009) 3 PLJR 790
High Courts09 Apr 2009Allowed
Awahesh Mishra @ Sri Awadhesh Mishra and Another Vs State of Bihar
Patna High Court · (2009) CriLJ 3886 : (2010) 7 RCR(Criminal) 885
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 161Explosive Substances Act, 1908 — Section 3, 4, 7Penal Code, 1860 (IPC) — Section 307, 324
High Courts09 Apr 2009Dismissed
Chitranjan Jha and Another Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 108
High Courts09 Apr 2009Dismissed
Jan Chowkidar (People''s Watch) through Dr. Suman Lal, Dr. Vidya Kumari and Manik Shankar Vs The State of Bihar and Others
Patna High Court · (2009) 04 PAT CK 0076
High Courts09 Apr 2009
Shree Vishnu Roller Flour and Oil Mills (P.) Ltd. (in Liquidation) Vs Mahendra Prasad
Patna High Court · (2010) 101 SCL 235
Companies Act, 1956 — Section 433, 439(3), 439(4), 454, 454(5)
High Courts08 Apr 2009Dismissed
The State of Bihar and Others Vs Madan Bihari Singh
Patna High Court · (2009) 4 PLJR 776
High Courts08 Apr 2009Dismissed
Suraj Singh @ Suraj Bhan Singh Vs The State of Bihar
Patna High Court · (2009) 2 PLJR 638
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts08 Apr 2009Allowed
Bihar Rajya Nibandhan Bibhag Arajpatrit Karamchari Sangh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 226
Constitution of India, 1950 — Article 14
High Courts08 Apr 2009
Kamlesh Yadav @ Doma Yadav Vs The State of Bihar
Patna High Court · (2009) 04 PAT CK 0107
High Courts08 Apr 2009
Magadh University Post Graduate Teachers Association Vs The Bihar State Election Commission and The State of Bihar Shikshak Sangh, Ram Krishna Dwarika College and Dr. Chakradhar Prasad Pandey Vs The State f Bihar, The Chief Electoral Officer and The District Magistrate-Cum-Returning Officer
Patna High Court · (2009) 04 PAT CK 0098
High Courts08 Apr 2009Allowed
Ramashray Singh, Bir Bahadur Singh and Jaiprakash Singh Vs The State of Bihar, Krishna Singh, Ashok Singh and Shambhu Singh
Patna High Court · (2009) 04 PAT CK 0090